← All Benches
ITAT Kolkata Bench
22,152 judgments
DCIT, KOLKATA vs WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD, KOLKATA
ITA 2571/KOL/2025[2010-11]Status: Disposed16/9/2026AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs SHYAM SUNDER SOMANI, KOLKATA
ITA 2395/KOL/2024[2013-14]Status: Disposed16/9/2026AY 2013-14
ASHOK AGARWAL,SIKKIM vs ITO, CIRCLE 3(2), GANGTOK, GANGTOK
ITA 2467/KOL/2026[2012-2013]Status: Disposed14/9/2026AY 2012-2013
SARASWATI DEVI EDUCATIONAL & WELFARE TRUST,DURGAPUR vs ITO, WARD 2(1), EXEMP, DURGAPUR, DURGAPUR
ITA 2139/KOL/2026[2017-2018]Status: Disposed14/9/2026AY 2017-2018
JAYANTA GHOSH,BURDWAN vs ITO, WARD 1(4), NOW ITO, WARD 1(2), BURDWAN, BURDWAN
ITA 1715/KOL/2026[2017-2018]Status: Heard14/9/2026AY 2017-2018
AMITAVA DATTA,KOLKATA vs I.T.O., WARD - 62(1), KOLKATA
ITA 1674/KOL/2026[2022-2023]Status: Disposed14/9/2026AY 2022-2023
CYGNET DAY SCHOOL,KALUPUR vs THE INCOME TAX OFFICER, WARD - 49(1), KOLKATA
ITA 1474/KOL/2026[2019-20]Status: Disposed14/9/2026AY 2019-20
JHUMPA DAS,KOLKATA vs I.T.O., WARD - 36(1), KOLKATA
ITA 2852/KOL/2025[2020-2021]Status: Disposed14/9/2026AY 2020-2021
IVL DHUNSERI PETROCHEM INDUSTRIES PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 11(1),, KOLKATA
ITTPA 4/KOL/2026[2022-2023]Status: Heard11/9/2026AY 2022-2023
SHYAM METALICS AND ENERGY LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 1(1),, KOLKATA
ITTPA 12/KOL/2026[2022-2023]Status: Heard11/9/2026AY 2022-2023
CEMFIL ENTERPRISES LIMITED,KOLKATA vs ITO, WARD 6(1), KOLKATA
ITA 972/KOL/2026[2015-2016]Status: Disposed11/9/2026AY 2015-2016
CEMFIL ENTERPRISES LIMITED,KOLKATA vs I.T.O., WARD - 6(1), KOLKATA
ITA 885/KOL/2026[2018-2019]Status: Disposed11/9/2026AY 2018-2019
ITO, WARD-6(2), KOLKATA., KOLKATA vs HIGHLIGHT PROPERTIES PVT. LTD., KOLKATA
ITA 59/KOL/2026[2013-14]Status: Disposed11/9/2026AY 2013-14
DEPUTY COMMISSION OF INCOME TAX, CEN. CIR.-1(1), KOLKATA, KOLKATA vs M/S. TOPLIGHT MERCHANTILES PRIVATE LIMITED, KOLKATA
ITA 507/KOL/2026[2013-14]Status: Disposed11/9/2026AY 2013-14
NATIONAL ENGINEERING INDUSTRIES LTD.,KOLKATA vs D.C.I.T., CIRCLE - 5(1), KOLKATA
ITA 418/KOL/2026[2017-2018]Status: Heard11/9/2026AY 2017-2018
LIONS CLUB OF CONTAI, DESHAPRAN,PURBA MEDINIPUR vs I.T.O., WARD - 38(1), PURBA MEDINIPUR
ITA 2368/KOL/2026[2020-2021]Status: Disposed11/9/2026AY 2020-2021
SHYAM STEEL INDUSTRIES LIMITED,KOLKATA vs D.C.I.T., CC - 2(1), KOLKATA
ITA 2244/KOL/2026[2020-2021]Status: Heard11/9/2026AY 2020-2021
SHYAM STEEL INDUSTRIES LIMITED,KOLKATA vs D.C.I.T., CC - 2(1), KOLKATA
ITA 2243/KOL/2026[2019-2020]Status: Heard11/9/2026AY 2019-2020
INCOME TAX OFFICER, WARD-30(1), KOLKATA, KOLKATA vs KAMALA NAYAN VALA, KOLKATA
ITA 2186/KOL/2026[2012-13]Status: Disposed11/9/2026AY 2012-13
DCIT EXEMPTIONS CIRCLE 1(1), KOLKATA, KOLKATA vs SOUTH POINT EDUCATION SOCIETY, KOLKATA
ITA 2169/KOL/2026[2016-17]Status: Disposed11/9/2026AY 2016-17
