← All Benches

ITAT Kolkata Bench

22,152 judgments

THE JALPAIGURI CENTRAL COOPERATIVE BANK LIMITED,JALPAIGURI vs ITO (TDS), WARD 6(1), JALPAIGURI, JALPAIGURI

ITA 2148/KOL/2026[2017-2018]Status: Disposed11/9/2026AY 2017-2018

KUSUM DEVI GOEL,NEW DELHI vs ACIT, CENTRAL CIRCLE 4(2), KOLKATA, KOLKATA

ITA 2099/KOL/2026[2021-2022]Status: Disposed11/9/2026AY 2021-2022

MRIGNAYANI COSMETICS PVT. LTD.,KOLKATA vs ITO, WARD 12(1), KOLKATA, KOLKATA

ITA 1974/KOL/2026[2018-2019]Status: Disposed11/9/2026AY 2018-2019

NIRMALA MOBILE NET SERVICES PVT. LTD.,SILIGURI, DARJEELING vs I.T.O., WARD - 3(4), BALURGHAT, SOUTH DINAJPUR

ITA 1905/KOL/2026[2019-2020]Status: Disposed11/9/2026AY 2019-2020

NIRMALA MOBILE NET SERVICES PVT. LTD.,SILIGURI, DARJEELING vs I.T.O., WARD - 3(4), BALURGHAT, SOUTH DINAJPUR

ITA 1904/KOL/2026[2018-2019]Status: Disposed11/9/2026AY 2018-2019

NIRMALA MOBILE NET SERVICES PVT. LTD.,SILIGURI, DARJEELING vs I.T.O., WARD - 3(4), BALURGHHAT, DAKSHIN DINAJPUR

ITA 1903/KOL/2026[2017-2018]Status: Disposed11/9/2026AY 2017-2018

MANI SQUARE LIMITED,KOLKATA vs ADDITIONAL CIT, RANGE 2 (TDS), KOLKATA, KOLKATA

ITA 1719/KOL/2026[2010-2011]Status: Disposed11/9/2026AY 2010-2011

MANAKSIA STEELS LIMITED,KOLKATA vs DCIT, CIRCLE 1(1), KOLKATA

ITA 1307/KOL/2026[2016-2017]Status: Disposed11/9/2026AY 2016-2017

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), KOLKATA, KOLKATA vs MIRAJ DIGVIJAY SHAH, KOLKATA

ITA 1078/KOL/2026[2023-24]Status: Disposed11/9/2026AY 2023-24

OBEROI HOTELS PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 8, KOLKATA

ITA 796/KOL/2025[2011-2012]Status: Heard11/9/2026AY 2011-2012

RAJ KUMAR AGARWAL,KOLKATA vs I.T.O., WARD - 37(1), KOLKATA

ITA 3126/KOL/2025[2009-2010]Status: Disposed11/9/2026AY 2009-2010

ISHAAN SAREE PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER, KOLKATA

ITA 2437/KOL/2025[2016-17]Status: Disposed11/9/2026AY 2016-17

NAVIN KUMAR BHARTIA,KOLKATA vs D.C.I.T., CIRCLE - 40, KOLKATA

ITA 2063/KOL/2025[2017-2018]Status: Heard11/9/2026AY 2017-2018

DCIT, CIRCLE-7(1), KOLKATA, KOLKATA vs OBEROI HOTELS PRIVATE LIMITED, KOLKATA

ITA 1565/KOL/2025[2011-2012]Status: Heard11/9/2026AY 2011-2012

NEW ERA COATINGS LLP,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), KOLKATA

ITA 2116/KOL/2024[2013-14]Status: Disposed11/9/2026AY 2013-14

PRICEWATERHOUSE COOPERS PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 1(1), KOLKATA

ITA 724/KOL/2026[2021-2022]Status: Disposed10/9/2026AY 2021-2022

SAMYAK TOWERS (P) LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA

ITA 714/KOL/2026[2013-2014]Status: Disposed10/9/2026AY 2013-2014

SHYAMAL KUMAR KOLLAY,HOWRAH vs ITO WARD 61(3) KOLKATA, KOLKATA

ITA 2237/KOL/2026[2020-21]Status: Disposed10/9/2026AY 2020-21

RANJIT SINGH KUNDALIA,KOLKATA vs ITO, WARD 62(1), KOLKATA, KOLKATA

ITA 2132/KOL/2026[2017-2018]Status: Disposed10/9/2026AY 2017-2018

AZHAR RAHAMAN,BARASAT, NORTH TWENTY FOUR PARGANAS vs A.D.I.T., CPC, BENGALURU

ITA 1548/KOL/2026[2019-2020]Status: Disposed10/9/2026AY 2019-2020