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ITAT Kolkata Bench
22,152 judgments
RAJA BOSE,KOLKATA vs I.T.O., WARD - 25(1), KOLKATA
ITA 2510/KOL/2026[2016-2017]Status: Disposed21/9/2026AY 2016-2017
BASUDA SAMABAY KRISHI UNNYAN SAMITY LTD.,BURDWAN vs I.T.O., WARD - 2(1), BURDWAN
ITA 1437/KOL/2026[2018-2019]Status: Disposed21/9/2026AY 2018-2019
SWAPAN BHATTACHARYA,KOLKATA vs DCIT, CIRCLE 61,, KOLKATA
ITA 2413/KOL/2025[2015-2016]Status: Disposed21/9/2026AY 2015-2016
DEWARS GARAGE LIMITED,KOLKATA vs D.C.I.T., CIRCLE - 5(1), KOLKATA
ITA 688/KOL/2026[2023-2024]Status: Disposed21/9/2026AY 2023-2024
TEXLABLES INDIA PVT. LTD.,KOLKATA vs I.T.O., WARD - 11(1), KOLKATA
ITA 2196/KOL/2026[2019-2020]Status: Disposed21/9/2026AY 2019-2020
I.T.O.WARD.6(2), KOLKATA, KOLKATA vs GANDEVI COMMERCE PVT. LTD., KOLKATA
ITA 1622/KOL/2026[2016-17]Status: Disposed21/9/2026AY 2016-17
COMPACT SUPPLIERS PRIVATE LIMITED,KOLKATA vs ACIT, CENTRAL CIRCLE-3(4)/ KOL, KOLKATA
ITA 1206/KOL/2026[2011-12]Status: Disposed21/9/2026AY 2011-12
AMBASSADOR HOUSE,KOLKATA vs I.T.O., WARD - 40(3), KOLKATA
ITA 1785/KOL/2025[2017-2018]Status: Disposed21/9/2026AY 2017-2018
STATE BANK OF INDIA, COMMERCIAL BRANCH,KOLKATA vs INCOME TAX TDS CIRCLE 3(1), KOLKATA
ITA 47/KOL/2026[2017-18]Status: Disposed18/9/2026AY 2017-18
STATE BANK OF INDIA, KOLKATA MAIN BRANCH,KOLKATA vs INCOME TAX TDS CIRCLE 3(1), KOLKATA
ITA 46/KOL/2026[2017-18]Status: Disposed18/9/2026AY 2017-18
PUSHPA BITAN FRIENDSHIP SOCIETY,KOLKATA vs ITO, WARD 1(4), EXEMPTION, KOLKATA, KOLKATA
ITA 2454/KOL/2026[2020-2021]Status: Disposed18/9/2026AY 2020-2021
BABI SAHA SHA,JALPAIGURI vs DCIT, CIRCLE 1(2), JALPAIGURI, JALPAIGURI
ITA 2448/KOL/2026[2017-2018]Status: Disposed18/9/2026AY 2017-2018
AROHAN TRUST,BORPARA vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), KOLKATA
ITA 2433/KOL/2026[2027-28]Status: Disposed18/9/2026AY 2027-28
AROHAN TRUST,BORPARA vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), KOLKATA
ITA 2432/KOL/2026[2027-28]Status: Disposed18/9/2026AY 2027-28
STATE BANK OF INDIA SMECCC-SAR HOWRAH,HOWRAH vs I.T.O., WARD - 2(1), KOLKATA
ITA 1025/KOL/2026[2016-2017]Status: Disposed18/9/2026AY 2016-2017
AMIT KANDHARI,BARAKAR vs DCIT, CENTRAL CIRCLE 4(3),, KOLKATA
ITSSA 51/KOL/2026[2019-2020]Status: Disposed17/9/2026AY 2019-2020
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs DHANCOT FIBRES PRIVATE LIMITED, KOLKATA
ITA 531/KOL/2026[2014-15]Status: Disposed17/9/2026AY 2014-15
AMIT KANDHARI,BARAKAR vs DCIT, CENTRAL CIRCLE 4(3), KOLAKATA
ITA 1402/KOL/2026[2020-2021]Status: Disposed17/9/2026AY 2020-2021
MANIAM PROPERTIES PVT. LTD.,KOLKATA vs D.C.I.T., CC - 3(2), KOLKATA
ITSSA 47/KOL/2026[2016-2017]Status: Disposed16/9/2026AY 2016-2017
MANIAM PROPERTIES PVT. LTD.,KOLKATA vs D.C.I.T., CC - 3(2), KOLKATA
ITSSA 46/KOL/2026[2015-2016]Status: Disposed16/9/2026AY 2015-2016
