← All Benches
ITAT Kolkata Bench
22,152 judgments
M/S. TRACK FOUR INFOTEC (I) PVT. LTD.,KOLKATA vs JURISDICTIONAL ASSESSING OFFICER, CIRCLE - 1(1), KOLKATA
ITA 859/KOL/2026[2018-2019]Status: Disposed22/9/2026AY 2018-2019
HARSHVARDHAN GOEL,KOLKATA vs I.T.O., WARD 49(1), KOLKATA, KOLKATA
ITA 681/KOL/2026[2017-18]Status: Disposed22/9/2026AY 2017-18
DCIT, CC-2(2), KOLKATA, KOLKATA vs BIJAY KUMAR GARODIA, KOLKATA
ITA 514/KOL/2026[2018-19]Status: Disposed22/9/2026AY 2018-19
SASHI GURUNG,SIKKIM vs I.T.O., WARD - 3(1), GANGTOK
ITA 2517/KOL/2026[2017-2018]Status: Disposed22/9/2026AY 2017-2018
SANDEEP SHYAMSUKHA,SILIGURI vs I.T.O., WARD - 1(3),, SILIGURI
ITA 1247/KOL/2026[2015-2016]Status: Disposed22/9/2026AY 2015-2016
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3(2), GANGTOK vs DENZONG AGRICULTURAL CO-OPERATIVE SOCIETY LIMITED, GANGTOK
ITA 3162/KOL/2025[2020-21]Status: Disposed22/9/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3(2), GANGTOK vs DENZONG AGRICULTURAL CO-OPERATIVE SOCIETY LIMITED, GANGTOK
ITA 3161/KOL/2025[2018-19]Status: Disposed22/9/2026AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3(2), GANGTOK vs DENZONG AGRICULTURAL CO-OPERATIVE SOCIETY LIMITED, GANGTOK
ITA 3160/KOL/2025[2017-18]Status: Disposed22/9/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE- 3(2), GANGTOK, GANGTOK vs DENZONG AGRICULTURAL CO-OPERATIVE SOCIETY LIMITED , GANGTOK
ITA 3159/KOL/2025[2018-19]Status: Disposed22/9/2026AY 2018-19
DEPUTY COMMISIONER OF INCOME TAX, GANGTOK vs DENZONG AGRICULTURAL CO-OPERATIVE SOCIETY LIMITED , GANGTOK
ITA 3141/KOL/2025[2017-18]Status: Disposed22/9/2026AY 2017-18
D.C.I.T., CIRCLE - 10(1), KOLKATA, KOLKATA vs M/S. BERGER PAINTS INDIA LTD.,, KOLKATA
ITA 740/KOL/2018[2013-14]Status: Disposed22/9/2026AY 2013-14
ARUN KUMAR GHOSH,HOOGHLY vs ACIT, CIRCLE 23(1), HOOGHLY, HOOGHLY
ITA 438/KOL/2026[2017-18]Status: Disposed22/9/2026AY 2017-18
DR HASI DASGUPTA MEMORIAL TRUST,KOLKATA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIT (EXEMPTIONS), KOLKATA
ITA 2513/KOL/2026[NA]Status: Disposed22/9/2026
TARUN KUMAR SARDA,KOLKATA vs ITO, WARD 44(2), KOLKATA, KOLKATA
ITA 2506/KOL/2026[2016-2017]Status: Disposed22/9/2026AY 2016-2017
MITA HALDAR,MURSHIDABAD vs ITO, WARD 42(1), MURSHIDABAD, MURSHIDABAD
ITA 2295/KOL/2026[2018-2019]Status: Heard22/9/2026AY 2018-2019
KHELAGHAR,KOLKATA vs CIT(E) KOLKATA, KOLKATA
ITA 1899/KOL/2026[2026-2027]Status: Disposed22/9/2026AY 2026-2027
JAIGAON SHREE KHATU SHYAM SEWA TRUST,ALIPURDUAR vs CIT(EXEMPTION), KOLKATA, KOLKATA
ITA 1811/KOL/2026[----]Status: Disposed22/9/2026
BANDHAN BANK LIMITED,KOLKATA vs DCIT-6(1), KOLKATA
ITA 965/KOL/2026[2018-2019]Status: Disposed21/9/2026AY 2018-2019
SEFALI COMMERCIAL PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA
ITA 863/KOL/2026[2017-2018]Status: Disposed21/9/2026AY 2017-2018
SALT LAKE SERVICE STATION,KOLKATA vs D.C.I.T., CIRCLE - 49(1), KOLKATA
ITA 497/KOL/2026[2017-2018]Status: Disposed21/9/2026AY 2017-2018