← All Benches
ITAT Kolkata Bench
22,152 judgments
SELVI,CHENNAI vs ITO, NCW-19(3), CHENNAI
ITA 1408/CHNY/2026[2017-18]Status: Disposed24/9/2026AY 2017-18
LATE MR. SYED IMAM SYED ISMAIL (REPRESENTED) BY HIS LEGAL HEIR- SYED ISMAIL JAWAHAR,THOOTHKUDI vs ITO, WARD-4, TUTICORIN, TUTICORIN
ITA 3997/CHNY/2025[2017-18]Status: Disposed24/9/2026AY 2017-18
CHIDAMBARAM VEERAMANI,ARANTHANGI vs ITO, WARD-1,, PUDUKKOTTAI
ITA 3882/CHNY/2025[2020-21]Status: Disposed24/9/2026AY 2020-21
INCOME TAX OFFICER, PUDUKKOTTAI vs SINGARAM SURESH KUMAR, PUDUKKOTTAI
ITA 3800/CHNY/2025[2014-15]Status: Disposed24/9/2026AY 2014-15
SJB AUTOMOBILES PVT. LTD.,COIMBATORE vs ACIT, CORPORATE CIRCLE-1,, COIMBATORE
ITA 316/CHNY/2025[2017-18]Status: Disposed24/9/2026AY 2017-18
MIRAGE LIFESTYLE PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 1(1), KOLKATA
ITA 484/KOL/2026[2013-2014]Status: Disposed24/9/2026AY 2013-2014
NEPTUNE HOLIDAYS PVT. LTD.,,KOLKATA vs ITO, WARD 8(2), KOLKATA, KOLKATA
ITA 1958/KOL/2026[2023-2024]Status: Disposed24/9/2026AY 2023-2024
NEPTUNE HOLIDAYS PVT. LTD.,,KOLKATA vs ITO, WARD 8(2), KOLKATA,, KOLKATA
ITA 1957/KOL/2026[2015-2016]Status: Disposed24/9/2026AY 2015-2016
RAMESH KUMAR AGARWAL,KOLKATA vs I.T.O., WARD - 45(1), KOLKATA
ITA 172/KOL/2026[2017-2018]Status: Disposed24/9/2026AY 2017-2018
NAGREEKA EXPORTS LIMITED,KOLKATA vs ITO, CIRCLE 5(1), KOLKATA, AAYAKAR BHAVAN
ITA 1524/KOL/2026[2009-10]Status: Disposed24/9/2026AY 2009-10
ARUNDHATI DUTTA,WATKINS LANE, HOWRAH vs INCOME TAX OFFICER, WARD-46(1)/KOLKATA, GOVERNMENT PLACE (W)
ITA 1477/KOL/2026[2019-20]Status: Disposed24/9/2026AY 2019-20
BIRBHUM ENTERPRISE PVT. LTD.,SURI vs I.T.O. - 3(1), SURI
ITA 2399/KOL/2025[2018-2019]Status: Disposed24/9/2026AY 2018-2019
KAMALKUNJ COMMERCIAL PVT. LTD.,,NEW DELHI vs ITO, WARD 9(4),KOLKATA (PRESENTLY DCIT, CENTRAL CIRCLE - 5), DELHI, KOLKATA
ITA 1979/KOL/2025[2014-2015]Status: Disposed24/9/2026AY 2014-2015
SUNIL KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC - 3(2),, KOLKATA
ITA 1860/KOL/2025[2013-2014]Status: Disposed24/9/2026AY 2013-2014
SUNIL KUMAR AGARWAL,KOLKATA vs D.C.I.T., CC - 3(2),, KOLKATA
ITA 1859/KOL/2025[2012-2013]Status: Disposed24/9/2026AY 2012-2013
SUNIL KUMAR AGARWAL,GANGTOK, SIKKIM vs D.C.I.T., CC - 3(2),, KOLKATA
ITA 1858/KOL/2025[2011-2012]Status: Disposed24/9/2026AY 2011-2012
PALASH BEJ,PURBA BURDWAN vs I.T.O., WARD - 1(1),, BURDWAN
ITA 2330/KOL/2026[2014-2015]Status: Disposed23/9/2026AY 2014-2015
ANSAR ALI MOLLA,KOLKATA vs ITO, WARD 50(1), KOLKATA, KOLKATA
ITA 2120/KOL/2026[2017-2018]Status: Disposed23/9/2026AY 2017-2018
PRAMOD LAKRA, JCIT(IN-SITU), CIRCLE-11(1), KOLKATA, KOLKATA vs BENGAL BEVERAGES PRIVATE LIMITED, KOLKATA
ITA 1389/KOL/2026[2018-19]Status: Disposed23/9/2026AY 2018-19
BALAJEE HITEC ROLLING PVT. LTD.,LUV KUSH TOWER, PHULWARI, PATNA vs DEPUTY COMMISSIONER OF INCOME TAX, AAYKAR BHAWAN, KOLKATA
ITA 1371/KOL/2026[2020-21]Status: Disposed23/9/2026AY 2020-21