← All Benches
ITAT Kolkata Bench
22,152 judgments
SHREE BAIDYANATH AYURVED BHAWAN PRIVATE LIMITED ,KOLKATA vs DCIT, CIRCLE 11(1), , KOLKATA
ITA 1032/KOL/2025[2020-2021]Status: Disposed28/9/2026AY 2020-2021
DHULIYAN URBAN CO-OPERATIVE CREDIT SOCIETY LTD.,MURSHIDABAD vs I.T.O., WARD - 42(1), MURSHIDABAD
ITA 2547/KOL/2026[2019-2020]Status: Disposed25/9/2026AY 2019-2020
STUTI PERIWAL,KOLKATA vs ITO, WARD 29(1), KOLKATA,, KOLKATA
ITA 2251/KOL/2026[2012-2013]Status: Disposed25/9/2026AY 2012-2013
STUTI PERIWAL,KOLKATA vs ITO, WARD 29(1), KOLKATA,, KOLKATA
ITA 2250/KOL/2026[2014-2015]Status: Disposed25/9/2026AY 2014-2015
LILU GULRAJANI,BANGKOK, THAILAND vs DCIT, (IT) CIRCLE 1(2), KOLKATA, KOLKATA
ITA 2214/KOL/2026[2015-16]Status: Disposed25/9/2026AY 2015-16
M/S. LINDE INDIA LIMITED (FORMERLY BOC INDIA LTD.),KOLKATA vs D.C.I.T., CIRCLE - 11(1),, KOLKATA
ITA 654/KOL/2025[2022-2023]Status: Disposed25/9/2026AY 2022-2023
PANDIA PREMLATA,DINHATA, COOCH BEHAR vs I.T.O., WARD - 2(1),, COOCHBEHAR
ITA 1221/KOL/2025[2021-2022]Status: Disposed25/9/2026AY 2021-2022
LINDE INDIA LIMITED (FORMERLY BOC INDIA LIMITED),KOLKATA vs D.C.I.T., CIRCLE - 11(1), KOLKATA
ITA 1931/KOL/2024[2022-2023]Status: Disposed25/9/2026AY 2022-2023
ABU HOSSEN GAZI,KOLKATA vs ITO, WARD 50(1),, KOLKATA
ITA 799/KOL/2026[2016-2017]Status: Disposed25/9/2026AY 2016-2017
MANNOJ KUMAR JAIN,KOLKATA vs D.C.I.T., CC - 1(2), KOLKATA
ITA 411/KOL/2026[2013-2014]Status: Disposed25/9/2026AY 2013-2014
M/S MAA KALI ADVISORY PRIVATE LIMITED,OLD COURT HOUSE CORNER vs ITO, WARD 8(1), KOLKATA, AAYAKAR BHAWAN
ITA 2500/KOL/2026[2009-10]Status: Disposed25/9/2026AY 2009-10
ARUN KUMAR BHAUMIK,KOLKATA vs A.C.I.T., CIRCLE - 50(1), KOLKATA
ITA 1884/KOL/2026[2017-2018]Status: Disposed25/9/2026AY 2017-2018
PAX TRAVELS PRIVATE LIMITED,KOLKATA vs DCIT CENTRAL CIRCLE 4(3), KOLKATA, KOLKATA
ITA 187/KOL/2026[2011-12]Status: Disposed25/9/2026AY 2011-12
NIRAJ AGARWAL,KOLKATA vs ITO, WARD 6(1),, KOLKATA
ITA 1320/KOL/2026[2024-2025]Status: Disposed25/9/2026AY 2024-2025
DOZCO (INDIA) PVT. LTD.,,KOLKATA vs DCIT, CIRCLE 1(1),, KOLKATA
ITA 2418/KOL/2025[2020-2021]Status: Disposed25/9/2026AY 2020-2021
SUDISH SINGH,PURULIA vs INCOME TAX OFFICER, PURULIA
ITA 1216/KOL/2025[2018-2019]Status: Disposed25/9/2026AY 2018-2019
ARSHA VIDYA RESEARCH AND PUBLICATION TRUST,CHENNAI vs CIT EXEMPTIONS , CHENNAI
ITA 2907/CHNY/2026[-]Status: Disposed24/9/2026
ARSHA VIDYA RESEARCH AND PUBLICATION TRUST,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2906/CHNY/2026[-]Status: Disposed24/9/2026
KAYATHAR MILK PRODUCERS COOP SOCIETY,TUTUCORIN vs ITO, WARD-2,, TUTICORIN
ITA 2649/CHNY/2026[2019-20]Status: Disposed24/9/2026AY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, MADURAI vs JEGATHESE RAMACHANDRAN, MADURAI
ITA 1769/CHNY/2026[2018-19]Status: Disposed24/9/2026AY 2018-19