← All Benches
ITAT Jaipur Bench
7,611 judgments
ASSISTANT ENGINEER, AVVNL,SHRIMADHOPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, (TDS), GHAZIABAD
ITA 361/JPR/2018[2014-15 (24 - Q-1)]Status: Disposed21/5/2018
ASSISTANT ENGINEER, AVVNL,SHRIMADHOPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, (TDS), GHAZIABAD
ITA 359/JPR/2018[2013-14-24Q-2]Status: Disposed21/5/2018
RAJASTHAN RAJYA SAHKARI KRAYA VIKRAYA SANGH LTD.,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 251/JPR/2018[2013-14]Status: Disposed21/5/2018AY 2013-14
ASSISTANT ENGINEER, AVVNL,SHRIMADHOPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, (TDS), GHAZIABAD
ITA 360/JPR/2018[2013-14 (24q-4)]Status: Disposed21/5/2018
AJMER SAHKARI UPBHOKTA WHOLESALE BHANDAR LTD.,AJMER vs INCOME TAX OFFICER, WARD-1-2, AJMER
ITA 830/JPR/2017[2014-15]Status: Disposed21/5/2018AY 2014-15
SHRI BAJRANG LAL BADAYA,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 949/JPR/2017[2014-15]Status: Disposed18/5/2018AY 2014-15
RAJASTHAN MEDICARE RELIEF,AJMER vs INCOME TAX OFFICER, AJMER
ITA 1041/JPR/2017[2015-16 (FORM 26Q-Q3RD)]Status: Disposed18/5/2018
RAJASTHAN MEDICARE RELIEF,AJMER vs INCOME TAX OFFICER, AJMER
ITA 1040/JPR/2017[2015-16 (26Q-Q2ND)]Status: Disposed18/5/2018
RAJASTHAN MEDICARE RELIEF,AJMER vs INCOME TAX OFFICER, AJMER
ITA 1039/JPR/2017[2015-16 (26Q - Q1ST )]Status: Disposed18/5/2018
RAJASTHAN STATE ROAD DEVELOPMENT & CONSTRUCTION CORP. LTD.,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 56/JPR/2018[2013-14]Status: Disposed17/5/2018AY 2013-14
BARODA RAJASTHAN KSHETRIYA GRAMIN BANK,AJMER vs DEPUTY COMMISSIONER OF INCOME TAX, AJMER
ITA 272/JPR/2018[2014-15]Status: Disposed17/5/2018AY 2014-15
RAMDAS TRADING COMPANY,ALWAR vs INCOME TAX OFFICER-TDS, ALWAR
ITA 746/JPR/2017[2008-09]Status: Disposed17/5/2018AY 2008-09
DCIT, JAIPUR vs VIMAL CHAND SURANA HUF, JAIPUR
ITA 437/JPR/2017[2007-08]Status: Disposed17/5/2018AY 2007-08
ITO, JAIPUR vs SATYA NARAYAN SHARMA, JAIPUR
ITA 506/JPR/2016[2007-08]Status: Disposed17/5/2018AY 2007-08
MAHESH MATADIN VERMA,JAIPUR vs ITO, JHUNJHUNU
ITA 173/JPR/2015[2007-08]Status: Disposed17/5/2018AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX, KOTA vs SMT. MANISHA AGARWAL, KOTA
ITA 340/JPR/2018[2011-12]Status: Disposed16/5/2018AY 2011-12
PRATAP SONS,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 250/JPR/2018[2013-14]Status: Disposed16/5/2018AY 2013-14
SMT. ROSHNI DEVI,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 953/JPR/2017[2011-12]Status: Disposed16/5/2018AY 2011-12
SMT. ROSHNI DEVI,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 952/JPR/2017[2011-12]Status: Disposed16/5/2018AY 2011-12
SMT. ROSHNI DEVI,JAIPUR vs INCOME TAX OFFICER, JAIPUR
ITA 951/JPR/2017[2011-12]Status: Disposed16/5/2018AY 2011-12
