← All Benches

ITAT Jaipur Bench

7,611 judgments

V.R. POWEREQUIPMENTS PVT. LTD,JAIPUR vs PR. CIT-1, JAIPUR

ITA 289/JPR/2017[2012-13]Status: Disposed16/5/2018AY 2012-13

SPARSH SANSTHAN PUSHKAR vs CIT(EXEMPTIONS), JAIPUR

ITA 987/JPR/2016[]Status: Disposed16/5/2018

A DAGA ROYAL ARTS,JAIPUR vs ITO, JAIPUR

ITA 1065/JPR/2016[2013-14]Status: Disposed15/5/2018AY 2013-14

JAGDISH PRASAD MEENA,JAIPUR vs ITO, JAIPUR

ITA 630/JPR/2015[2006-07]Status: Disposed15/5/2018AY 2006-07

INCOME TAX OFFICER, BARAN vs SHRI CHAIN SINGH SINGHVI, BARAN

ITA 106/JPR/2018[2011-12]Status: Disposed14/5/2018AY 2011-12

SHRI SURESH KUMAR MITTAL, L/H SHRI DEVI SAHAI MITTAL,JAIPUR vs INCOME TAX OFFICER, WARD-1-2, JAIPUR

ITA 726/JPR/2017[2008-09]Status: Disposed14/5/2018AY 2008-09

ITO, JAIPUR vs ALOOK FINETRADE P LTD, JAIPUR

ITA 180/JPR/2015[2005-06]Status: Disposed14/5/2018AY 2005-06

M/S WORLD TRADE PARK LIMITED,JAIPUR vs JOINT COMMISSIONER OF INCOME TAX (TDS), JAIPUR

ITA 999/JPR/2017[2011-12 (1ST TO 4TH QTR.)]Status: Disposed10/5/2018

M/S WORLD TRADE PARK LIMITED,JAIPUR vs JOINT COMMISSIONER OF INCOME TAX (TDS), JAIPUR

ITA 1006/JPR/2017[2011-12]Status: Disposed10/5/2018AY 2011-12

M/S WORLD TRADE PARK LIMITED,JAIPUR vs JOINT COMMISSIONER OF INCOME TAX (TDS), JAIPUR

ITA 1000/JPR/2017[2012-13 1ST TO 4TH QTR.)]Status: Disposed10/5/2018

DAMODAR OIL MILLS COMPANY PVT. LTD.,JAIPUR vs ITO, JAIPUR

ITA 515/JPR/2016[2007-08]Status: Disposed10/5/2018AY 2007-08

MERTA OIL MILLS COMPANY PVT. LTD.,JAIPUR vs ITO, JAIPUR

ITA 516/JPR/2016[2007-08]Status: Disposed10/5/2018AY 2007-08

RAMAVTAR GUPTA,JAIPUR vs ITO, JAIPUR

ITA 437/JPR/2016[2006-07]Status: Disposed10/5/2018AY 2006-07

SHREE GOVIND KIRANA STORE,JAIPUR vs ITO, JAIPUR

ITA 384/JPR/2014[1989-90]Status: Disposed10/5/2018AY 1989-90

DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs M/S RAJASTHAN MEDICAL SERVICES CORPORATION, JAIPUR

ITA 332/JPR/2018[2014-15]Status: Disposed3/5/2018AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs M/S MODERN DENIM LTD., JAIPUR

ITA 148/JPR/2018[2013-14]Status: Disposed3/5/2018AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs M/S. MODERN DENIM LTD., JAIPUR

ITA 147/JPR/2018[2011-12]Status: Disposed3/5/2018AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs M/S. MODERN DENIM LTD., JAIPUR

ITA 135/JPR/2018[2014-15]Status: Disposed3/5/2018AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs M/S RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD., JAIPUR

ITA 977/JPR/2017[2001-02]Status: Disposed3/5/2018AY 2001-02

DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD., JAIPUR

ITA 972/JPR/2017[2001-02]Status: Disposed3/5/2018AY 2001-02