Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
M/S WORLD TRADE PARK LIMITED,JAIPUR vs JOINT COMMISSIONER OF INCOME TAX (TDS), JAIPUR | BharatTax
Home
/
M/S WORLD TRADE PARK LIMITED,JAIPUR vs. JOINT COMMISSIONER OF INCOME TAX (TDS), JAIPUR
M/S WORLD TRADE PARK LIMITED,JAIPUR vs. JOINT COMMISSIONER OF INCOME TAX (TDS), JAIPUR
Bookmark
Report Error
PDF
ITA 1000/JPR/2017
Status: Disposed
ITAT Jaipur
10 May 2018
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead
