ITAT Jaipur Bench

7,649 judgments

RUKMANI JEWELLERS PRIVATE LIMITED,JAIPUR vs DCIT CIR.-4 JAIPUR, JAIPUR

ITA 539/JPR/2023[2017-18]Status: Disposed20/12/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

PREM CHAND GUPTA,ALWAR vs ITO, ALWAR

ITA 657/JPR/2023[2011-12]Status: Disposed19/12/2023AY 2011-12

HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)

SHWETA SONI,SIKAR vs ITO WARD-3, SIKAR

ITA 612/JPR/2023[2017-18]Status: Disposed19/12/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, KOTA, DAINIK NAVJYOTI BUILDING, RAWATBHATA ROAD, KOTA vs KOTA SAHAKARI BHOOMI VIKAS BANK LTD, RAWATBHATA ROAD, KOTA

ITA 606/JPR/2023[2013-14]Status: Disposed19/12/2023AY 2013-14

HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

TELECRATS INDIA PRIVATE LIMITED,JAIPUR vs ITO WARD 1(1), JAIPUR, JAIPUR

ITA 605/JPR/2023[2020-21]Status: Disposed19/12/2023AY 2020-21

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MANOJ KUMAR JAIN PROP. MS BAJAJ RE ROLLING MILLS,KOTA vs ITO(TDS), KOTA, KOTA

ITA 593/JPR/2023[2018-19]Status: Disposed19/12/2023AY 2018-19

HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MANOJ KUMAR JAIN PROP. MS BAJAJ RE ROLLING MILLS,KOTA vs ITO(TDS), KOTA, KOTA

ITA 592/JPR/2023[2017-18]Status: Disposed19/12/2023AY 2017-18

HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MANOJ KUMAR JAIN, PROP. MS BAJAJ RE ROLLING MILLS,KOTA vs ITO(TDS), KOTA, KOTA

ITA 591/JPR/2023[2016-17]Status: Disposed19/12/2023AY 2016-17

HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

KAILASH CHANDRA SHARMA,CHOTIYO KI DHANI , NIWARU vs ASSESSING OFFICER WARD 3 (1), ITO WD

ITA 589/JPR/2023[2010-11]Status: Disposed19/12/2023AY 2010-11

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

TELECRATS INDIA PRIVATE LIMITED,JAIPUR vs ITO WARD 1(1), JAIPUR , JAIPUR

ITA 574/JPR/2023[2020-21]Status: Disposed19/12/2023AY 2020-21

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SH. ASHOK KUMAR PORWAL,JHALAWAR vs JCIT, RANGE-1, KOTA, KOTA

ITA 572/JPR/2023[2010-11]Status: Disposed19/12/2023AY 2010-11

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

KAPIL GUPTA,JAIPUR vs INCOME TAX OFFICER, WARD-6(4), JAIPUR, JAIPUR

ITA 571/JPR/2023[2017-18]Status: Disposed19/12/2023AY 2017-18

HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

PREM CHAND YADAV,JAIPUR vs INCOME TAX OFFICER, WARD-2(3), JAIPUR

ITA 493/JPR/2023[2010-11]Status: Disposed19/12/2023AY 2010-11

HON’BLE SHRI SANDEEP GOSAIN (Judicial Member)

DCIT, CIRCLE-6, JAIPUR, NCRB, JAIPUR vs KANDARP TRADELINKS AND SERVICES PRIVATE LIMITED, VKI, JAIPUR

ITA 561/JPR/2023[2021-22]Status: Disposed18/12/2023AY 2021-22

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DCIT CIRCLE-6, JAIPUR, NCRB JAIPUR vs KANDARP TRADELINKS AND SERVICES PRIVATE LIMITED, V K I JAIPUR

ITA 560/JPR/2023[2020-21]Status: Disposed18/12/2023AY 2020-21

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RASTOGI SEGMA FURNITECH PRIVATE LIMITED ,JAIPUR vs ITO WARD 1(2) , JAIPUR

ITA 559/JPR/2023[2017-18]Status: Disposed18/12/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

VIVAN SEVA SANSTHAN-EK KADAM MANAVTA KI AUR ,JAIPUR vs THE CIT EXEMPTION, JAIPUR, JAIPUR

ITA 553/JPR/2023[NA]Status: Disposed18/12/2023

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

VIVAN SEVA SANSTHAN-EK KADAM MANAVTA KI AUR ,JAIPUR vs THE CIT EXEMPTION, JAIPUR, JAIPUR

ITA 552/JPR/2023[NA]Status: Disposed18/12/2023

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

NEELKANTH HOMES,JAIPUR vs DCIT, CIRCLE-1, JAIPUR

ITA 446/JPR/2023[2015-16]Status: Disposed18/12/2023AY 2015-16

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

AMIT GOYAL HUF,JAIPUR vs ITO WARD 2(3), JAIPUR

ITA 437/JPR/2023[2015-16]Status: Disposed18/12/2023AY 2015-16

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)