MANOJ KUMAR JAIN PROP. MS BAJAJ RE ROLLING MILLS,KOTA vs. ITO(TDS), KOTA, KOTA
ITA 593/JPR/2023Status: DisposedITAT Jaipur19 December 2023AY 2018-19Bench: HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)13 pages
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Income Tax Appellate Tribunal, JAIPUR BENCHES,”A” JAIPUR
Before: HON’BLE SHRI SANDEEP GOSAIN, JM &
For Appellant: Shri P.C. Parwal, CA jktLo dh vksj ls@
Hearing: 01/11/2023Pronounced: 19/12/2023
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