ITAT Jaipur Bench
7,649 judgments
SM WORKFORCE PRIVATE LIMITED,BHIWADI vs ITO, WARD, BHIWADI
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
AVVNL AEN CSD-II,,SIKAR vs DCIT, CPC(TDS), , GHAZIABAD
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
THE BANK OF RAJASTHAN EMPLOYEES CREDIT THRIFT COOPERATIVE SOCIETY LIMITED,JAIPUR vs ACIT CIRCLE -1 JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MM BROTHERS,LAL KOTHI SCHEME, JAIPUR vs CPC, BANGALORE, DCIT, CIRCLE-6, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 653/JP/2023 fu/kZkj.ko"kZ@AssessmentYear : 2017-18 M/s. M.M. Brothers E-666 Ekta Complex, Nakul Path, Lal Kothi Scheme, Jaipur 302 015 cuke Vs. The DCIT Circle-6 Jaipur LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: AARFM 8094 K vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : Shri P.C. Parwal, CA jktLo dh vksj ls@Revenue by: Shri Anup Singh, Addl. CIT lquokbZ dh rkjh[k@Da
MADAN LAL JAT,RENWAL vs ITO WARD 7(1) JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SH. RAJJO SINGH,CHIRAWAL GURJAR, BHARATPUR vs ITO, WARD-1, BHARATPUR, BHARATPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KANCHAN INDIA LIMITED,BHILWARA vs DCIT CENTRAL CIRCLE AJMER, JAIPUR ROAD AJMER
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
INCOME-TAX OFFICER, JAIPUR vs INDU RATHORE, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
GURUVENDRA SINGH ,KOTA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, KOTA, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MACRO TOWNSHIP PVT LTD,288-289 MAHAVEER NAGAR DURGAPURA JAIPUR vs DCIT CC -2 JAIPUR, LIC BUILDING JAIPUR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MACRO TOWNSHIP PVT LTD,288-289 MAHAVEER NAGAR DURGAPURA JAIPUR vs DCIT CC-2 JAIPUR, LIC BUILDING JAIPUR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MACRO TOWNSHIP PVT LTD,288-289 MAHAVEER NAGAR DURGAPURA JAIPUR vs DCIT CC -2 JAIPUR , LIC BUILDING JAIPUR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RADHE SHYAM AGARWAL,JAIPUR vs ITO WARD 4(4) JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
BHAWANI DEVI ,ALWAR vs ITO, WARD- BHIWADI, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PREM PRAKASH AGARWAL,NAYA BAZAR AJMER vs DCIT CENTRAL CIRCLE AJMER, JAIPUR ROAD AJMER
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MANOHAR LAL ALWANI,JAIPUR vs ITO, WARD 7(2), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
FATEHPURIA TRANSFORMERS AND WITCHGEARS PVT. LTD,JAIPUR vs DCIT, CIRCLE-1, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
LATAFAT HUSSAIN,JAIPUR vs ITO WARD 3(2), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MOTHERS EDUCATION HUB,JAIPUR vs ACIT, CIRCLE-1, JAIPUR, JAIPUR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
GUPTA PRIME RESORTS PRIVATE LIMITED,JAIPUR vs DCIT CENTRAL CIRCLE , AJMER
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
