← All Benches

ITAT Jaipur Bench

7,649 judgments

JS FOURWHEEL MOTORS (P) LTD ,ALWAR vs ACIT, CIRCLE 1, ALWAR

ITA 488/JPR/2023[2017-18]Status: Disposed30/11/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

NAHTA TRADING CO.,JHALAWAR vs ITO WARD JHALAWAR, JHALAWAR

ITA 449/JPR/2023[2013-14]Status: Disposed30/11/2023AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ARMAN FATMA,HAMEED NAGAR vs ITO WARD 2(2), JAIPUR

ITA 432/JPR/2023[2009-10]Status: Disposed30/11/2023AY 2009-10

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

PINK CITY ARTS AND CRAFTS,JAIPUR vs ACIT CIRCLE 7, JAIPUR

ITA 428/JPR/2023[2016-17]Status: Disposed30/11/2023AY 2016-17

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

J.S.FOURWHEEL MOTORS (P) LTD ,ALWAR vs ACIT. CIRCLE 1 ALWAR, ALWAR

ITA 423/JPR/2023[2017-18]Status: Disposed30/11/2023AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

JOINT COMMISSIONER OF INCOME TAX, AJMER vs VIJAY GUPTA, AJMER

ITA 373/JPR/2023[2020-21]Status: Disposed30/11/2023AY 2020-21

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No.373/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2020-21 Joint Commissioner of Income Tax, Ajmer cuke Vs. Vijay Gupta 5 Ground Floor, Khailand Market, Ajmer LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.:ABHPG 9894 N vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : Sh. C. M. Agarwal (CA) jktLo dh vksj ls@Revenue by: Sh. Ajay Malik(CIT) lquokbZ dh rkjh[k@Date of Hearing : 12/09

JOINT COMMISSIONER OF INCOME TAX, AJMER vs M/S R.P.WOOD PRODUCTS PVT. LTD., , AJMER

ITA 370/JPR/2023[2018-19]Status: Disposed30/11/2023AY 2018-19

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

INCOME TAX OFFICER, WARD-2, KISHANGARH vs SHRI RAJU, KISHANGARH

ITA 507/JPR/2018[2011-12]Status: Disposed30/11/2023AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ACIT, CENTRAL CIRCLE, AJMER vs SHRI GOVIND NARAYAN SHARMA, KISHANGARH

ITA 955/JPR/2015[2011-12]Status: Disposed30/11/2023AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ACIT, CENTRAL CIRCLE, AJMER vs SHRI GOVIND NARAYAN SHARMA, KISHANGARH

ITA 954/JPR/2015[2010-11]Status: Disposed30/11/2023AY 2010-11

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ACIT, CENTRAL CIRCLE, AJMER vs SHRI VASU DEV SOMANI, KISHANGARH

ITA 951/JPR/2015[2011-12]Status: Disposed30/11/2023AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ACIT, CENTRAL CIRCLE, AJMER vs SHRI VASU DEV SOMANI, KISHANGARH

ITA 950/JPR/2015[2010-11]Status: Disposed30/11/2023AY 2010-11

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ACIT, CENTRAL CIRCLE, AJMER vs SHRI VASU DEV SOMANI, KISHANGARH

ITA 949/JPR/2015[2009-10]Status: Disposed30/11/2023AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ACIT, CENTRAL CIRCLE, AJMER vs SMT. KUSUM DEVI VIJAYVARGIYA, KISHANGARH

ITA 945/JPR/2015[211-12]Status: Disposed30/11/2023

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ACIT, CENTRAL CIRCLE, AJMER vs SMT. KUSUM DEVI VIJAYVARGIYA, KISHANGARH

ITA 944/JPR/2015[2010-11]Status: Disposed30/11/2023AY 2010-11

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ACIT, CENTRAL CIRCLE, AJMER vs SMT. SUDARSHNA SOMANI, KISHANGARH

ITA 935/JPR/2015[2011-12]Status: Disposed30/11/2023AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ACIT, CENTRAL CIRCLE, AJMER vs SMT. SUDARSHNA SOMANI, KISHANGARH

ITA 934/JPR/2015[2010-11]Status: Disposed30/11/2023AY 2010-11

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ACIT, CENTRAL CIRCLE, AJMENR vs SMT. SUDARSHNA SOMANI, KISHANGARH

ITA 933/JPR/2015[2009-10]Status: Disposed30/11/2023AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ACIT, AJMER vs ABHISHEK KUMAWAT, KISHANGARH

ITA 928/JPR/2015[2011-12]Status: Disposed30/11/2023AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ACIT, AJMER vs ABHISHEK KUMAWAT, KISHANGARH

ITA 927/JPR/2015[2010-11]Status: Disposed30/11/2023AY 2010-11

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)