ITAT Jaipur Bench
7,649 judgments
ACIT, CENTRAL CIRCLE, AJMER vs SHRI MANISH KUMAR SINGHAL, KISHANGARH
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ACIT, CENTRAL CIRCLE, AJMER, AJMER vs SHRI MANISH KUMAR SINGHAL, KISHANGARH
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ACIT, CENTRAL CIRCLE, AJMENR, AJMER vs SHRI MANISH KUMAR SINGHAL, KISHANGARH
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ACIT, CENTRAL CIRCLE, AJMER, AJMER vs SHRI MANISH KUMAR SINGHAL, KISHANGARH
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ACIT, AJMER vs PRAKASH CHAND VIJAYVARGIYA, KISHANGARH
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ACIT, AJMER vs PRAKASH CHAND VIJAYVARGIYA, KISHANGARH
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MARWADI INTERNATIONAL FEDERATION ,JAIPUR vs CIT(EXEMPTION), JAIPUR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ASHISH SHARMA,GOPAL PURA BYE - PASS JAIPUR vs INCOME TAX OFFICER, STATUE CIRCLE, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAM DEV CHANDELWAL,S/O SHRI HEERA LAL CHANDELWAL vs INCOME TAX OFFICER, WARD - BUNDI
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DIVINE AKSHAYA SHIKSHAN SAMITI,DAUSA vs ITO WARD-1, BHARATPUR, BHARATPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DIVINE AKSHAYA SHIKSHA SAMITI,DAUSA vs ITO WARD -1, BHARATPUR, BHARATPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR vs INDIAN NETWORK FOR DEVELOPMENT EXCHANGE PRIVATE LIMITED, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MAYANK,JAIPUR vs ACIT CIRCLE 7, JAIPUR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
GO GRAM ECO FOUNDATION,GOVINDGARH TEHSIL CHOMU vs THE COMMISSIONER OF INCOME-TAX (EXEMPTIONS), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHANKAR ENGINEERING WORKS FOUNDRY,JAIPUR vs ITO WD 4(2), JAIPUR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ITO, JAIPUR vs GOTAM AGARWAL, JAIPUR
HON’BLE SHRI SANDEEP GOSAIN, JM & HON’BLE SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ASHOK SINGH,JAIPUR vs ACIT CIRCLE 3, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
JASRAPUR GRAMIN SAMITI JASRAPUR,JASRAPUR vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 587 & 588/JPR/2023 fu/kZkj.k o"kZ@Assessment Years : 2023-24 Jasrapur Gramin Vikas Samiti Vill- Jasrapur, Khetri, Jhunjhunu. cuke Vs. CIT-Exemption, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAJAJ0928 J vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Pawan Kumar Sanghi jktLo dh vksj ls@ Revenue by : Shri Ajay Malik (CIT) a lquokbZ dh rkjh[k@ Date of
JASRAPUR GRAMIN VIKAS SAMITI JASRAPUR,JASRAPUR vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 587 & 588/JPR/2023 fu/kZkj.k o"kZ@Assessment Years : 2023-24 Jasrapur Gramin Vikas Samiti Vill- Jasrapur, Khetri, Jhunjhunu. cuke Vs. CIT-Exemption, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAJAJ0928 J vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Pawan Kumar Sanghi jktLo dh vksj ls@ Revenue by : Shri Ajay Malik (CIT) a lquokbZ dh rkjh[k@ Date of
VISION JEWELLERS,JAIPUR vs DCIT, CIRCLE-1, JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)