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ITAT Jaipur Bench

7,649 judgments

ISYS SOFTECH PRIVATE LIMITED,JAIPUR vs CIT (A), JAIPUR, JAIPUR

ITA 528/JPR/2023[2011-12]Status: Disposed22/11/2023AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ITO, JAIPUR vs GIRRAJ KHANDELWAL HUF, JAIPUR

ITA 465/JPR/2023[2011-12]Status: Disposed22/11/2023AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SOURABH SHARMA,JAIPUR vs PCIT,JAIPUR-2, JAIPUR

ITA 240/JPR/2023[2018-19]Status: Disposed22/11/2023AY 2018-19

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DCIT, CENTRAL CIRCLE AJMER, AJMER vs PUJA SYNTHETICS PRIVATE LIMITED, BHILWARA

ITA 87/JPR/2023[2009-10]Status: Disposed9/11/2023AY 2009-10

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

ROHIT SAXENA,JAIPUR vs INCOME TAX OFFICER 4(5), JAIPUR

ITA 566/JPR/2023[2011-12]Status: Disposed9/11/2023AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SMT. IRVIND KAUR GUJRAL,JAIPUR vs ITO, WARD-1(3), JAIPUR, JAIPUR

ITA 477/JPR/2023[2018-19]Status: Disposed9/11/2023AY 2018-19

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

NARENDER SINGH SHEKHAWAT,B-120, ACHARYA VINOBA BHAVE NAGAR, VAISHALI NAGAR, JAIPUR vs THE INCOME TAX OFFICER, WARD 1(3), JAIPUR

ITA 451/JPR/2023[2011-12]Status: Disposed9/11/2023AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAMBAGH GOLF CLUB,JAIPUR vs ITO EXEMPTIONS, JAIPUR

ITA 444/JPR/2023[2014- 15]Status: Disposed9/11/2023

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAMBAGH GOLF CLUB,JAIPUR vs ITO EXEMPTION, JAIPUR

ITA 443/JPR/2023[2013- 14]Status: Disposed9/11/2023

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAMBAGH GOLF CLUB,JAIPUR vs ITO EXEMPTIONS, JAIPUR

ITA 442/JPR/2023[2012- 13]Status: Disposed9/11/2023

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAMBAGH GOLF CLUB,JAIPUR vs ITO EXEMPTION, JAIPUR

ITA 441/JPR/2023[2011- 12]Status: Disposed9/11/2023

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAMBAGH GOLF CLUB,JAIPUR vs ITO EXEMPTION, JAIPUR

ITA 440/JPR/2023[2006- 07]Status: Disposed9/11/2023

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

OM INFRA LIMITED,JAIPUR, RAJASTHAN vs ADIT (CPC) BANGALORE, BENGALURU, KARNATAKA

ITA 536/JPR/2023[2018-19]Status: Disposed8/11/2023AY 2018-19

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. Nos. 534 & 536/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2019-20 & 2018-19 Om Infra Limited Om Tower, M. I. Road Church Road, Rajasthan cuke Vs. ADIT (CPC), Bangalore, Bengaluru, Karnataka LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAACO 8245 J vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri B. V. Maheshwari (F.C.A.) jktLo dh vksj ls@ Revenue by : Sh. A. S. Nehra

OM INFRA LIMITED,JAIPUR RAJASTHAN vs ADIT (CPC) BANGALORE, BENGALURU KARNATAKA

ITA 534/JPR/2023[2019-20]Status: Disposed8/11/2023AY 2019-20

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. Nos. 534 & 536/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2019-20 & 2018-19 Om Infra Limited Om Tower, M. I. Road Church Road, Rajasthan cuke Vs. ADIT (CPC), Bangalore, Bengaluru, Karnataka LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAACO 8245 J vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri B. V. Maheshwari (F.C.A.) jktLo dh vksj ls@ Revenue by : Sh. A. S. Nehra

CONSERVATOR OF FOREST AND FIELD DIRECTOR TIGER PROJECT SARISKA,SARISKA ALWAR vs INCOME TAX OFFICER WARD TDS , MOTI DUNGARI ALWAR

ITA 475/JPR/2023[2015-16]Status: Disposed8/11/2023AY 2015-16

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. Nos. 450, 466, 470 to 475/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2016-17, 2009-10, 2010-11 to 2015-16 M/s Conservator of Forest and Field Tiger Project Sariska, Alwar cuke Vs. The Income Tax Officer (TDS), Alwar LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAALC 1579 N vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Saajan Saini (Adv.) jktLo dh vksj ls@ Revenue b

CONSERVATOR OF FOREST AND FIELD DIRECTOR TIGER PROJECT SARISKA,SARISKA ALWAR vs INCOME TAX OFFICER WARD TDS , MOTI DUNGARI

ITA 474/JPR/2023[2014-15]Status: Disposed8/11/2023AY 2014-15

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. Nos. 450, 466, 470 to 475/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2016-17, 2009-10, 2010-11 to 2015-16 M/s Conservator of Forest and Field Tiger Project Sariska, Alwar cuke Vs. The Income Tax Officer (TDS), Alwar LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAALC 1579 N vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Saajan Saini (Adv.) jktLo dh vksj ls@ Revenue b

CONSERVATOR OF FOREST AND FIELD DIRECTOR TIGER PROJECT SARISKA,SARISKA ALWAR vs INCOME TAX OFFICER WARD TDS , MOTI DUNGARI ALWAR

ITA 473/JPR/2023[2013-14]Status: Disposed8/11/2023AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. Nos. 450, 466, 470 to 475/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2016-17, 2009-10, 2010-11 to 2015-16 M/s Conservator of Forest and Field Tiger Project Sariska, Alwar cuke Vs. The Income Tax Officer (TDS), Alwar LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAALC 1579 N vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Saajan Saini (Adv.) jktLo dh vksj ls@ Revenue b

CONSERVATOR OF FOREST AND FIELD DIRECTOR TIGER PROJECT SARISKA,SARISKA ALWAR vs INCOME TAX OFFICER WARD TDS , MOTI DUNGARI

ITA 472/JPR/2023[2012-13]Status: Disposed8/11/2023AY 2012-13

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. Nos. 450, 466, 470 to 475/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2016-17, 2009-10, 2010-11 to 2015-16 M/s Conservator of Forest and Field Tiger Project Sariska, Alwar cuke Vs. The Income Tax Officer (TDS), Alwar LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAALC 1579 N vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Saajan Saini (Adv.) jktLo dh vksj ls@ Revenue b

CONSERVATOR OF FOREST AND FIELD DIRECTOR TIGER PROJECT SARISKA,SARISKA ALWAR vs INCOME TAX OFFICER WARD TDS, MOTI DUNGARI ALWAR

ITA 471/JPR/2023[2011-12]Status: Disposed8/11/2023AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. Nos. 450, 466, 470 to 475/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2016-17, 2009-10, 2010-11 to 2015-16 M/s Conservator of Forest and Field Tiger Project Sariska, Alwar cuke Vs. The Income Tax Officer (TDS), Alwar LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAALC 1579 N vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Saajan Saini (Adv.) jktLo dh vksj ls@ Revenue b

CONSERVATOR OF FOREST AND FIELD DIRECTOR TIGER PROJECT SARISKA,SARISKA ALWAR vs INCOME TAX OFFICER WARD TDS, ALWAR

ITA 470/JPR/2023[2010-11]Status: Disposed8/11/2023AY 2010-11

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. Nos. 450, 466, 470 to 475/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2016-17, 2009-10, 2010-11 to 2015-16 M/s Conservator of Forest and Field Tiger Project Sariska, Alwar cuke Vs. The Income Tax Officer (TDS), Alwar LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAALC 1579 N vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Saajan Saini (Adv.) jktLo dh vksj ls@ Revenue b