ITAT Jaipur Bench
7,649 judgments
BALAJI JEWELLERS ,JAIPUR vs ACIT CC -4, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ADITYA JHANWAR,JAIPUR vs ITO WARD 2(1), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
KAMLA BAI,BUNDI vs INCOME TAX OFFICER, WARD, BUNDI
DR. S. SEETHALAKSHMI (Judicial Member)
RAWAT BAL VIDHA NIKETAN SAMITTEE,JAIPUR vs PCIT(CENTRAL), JAIPUR
INDIRA GIRI,JAIPUR vs ASSESSING OFFICER, INCOME TAX DEPARMENT JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ITO, JAIPUR vs GOTAM AGARWAL, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
YASH PAUL MEHTA,AJMER, RAJASTHAN vs ITO, WD 2(1), AJMER, RAJASTHN
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAKSHA,JAIPUR vs CIT(EXEMPTION), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MOHIT AGARWAL,SIKAR,RAJASTHAN vs INCOME TAX OFFICER, SIKAR, RAJASTHAN
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ARUN MATHUR,BHARATPUR vs ITO WARD-1, BHARATPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
CHITTAR MAL JAIN,KISHANGARH vs ITO, WD-1, KISHANGARH
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
VIRENDRA SINGH RATNAWAT,JAIPUR vs ACIT, CENTRAL CIRCLE-2, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
VIRENDRA SINGH RATNAWAT,JAIPUR vs ACIT, CENTRAL CIRCLE-2, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
VIRENDRA SINGH RATNAWAT,JAIPUR vs ACIT, CENTRAL CIRCLE-2, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
JAGDAMBA TOLLES,DHOLPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE BHARATPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
OM RAJ RAJESHWARI JEWELLERS,JAIPUR vs INCOME TAX OFFICER, WARD 2(1), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
AMRITAM PRASADAM FOUNDATION,JAIPUR vs CIT (E), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
FARMAN KHAN,CHAKSU vs INCOME-TAX OFFICER WARD 7(3), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RUDRAX SHINE LOGISTIC PRIVATE LIMITED,BUNDI vs ITO WARD BUNDI, BUNDI
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KISHAN LAL MEENA ,JAIPUR vs ITO WARD 1(3), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)