ITAT Jaipur Bench
7,649 judgments
RAJASTHAN GRAMEEN AAJEEVIKA VIKAS PARISAD,JAIPUR vs ACIT DCIT-6, JAIPUR
RAJASTHAN GRAMEEN AAJEEVIKA VIKAS PARISAD,JAIPUR vs ACIT DCIT CIR-6, JAIPUR
RAJASTHAN GRAMEEN AAJEEVIKA VIKAS PARISAD,JAIPUR vs ACITDCIT CIR -6, JAIPUR
ABDUL RASHID,GHAT GATE BAZAR, JAIPUR vs INCOME TAX OFFICER, WARD-5(3), JAIPUR, NEW NCRB BUILDING, C SCHEME, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAJESH KALA,JAIPUR vs CIT, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
XEN (O&M=M) AJMER VIDHYUT VITRAN NIGAM LTD.,AJMER vs DCIT, CPC (TDS), GHAZIABAD
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
UMIYA AGRICULTURE,RAJASTHAN vs ITO WD 7(2), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DCIT, CENTRAL CIRCLE AJMER vs VIJAY GRANIMARMO PRIVATE LIMITED, NAYA GHAR GULAB BARI AJMER
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DCIT, CENTRAL CIRCLE AJMER vs VIJAY GRANIMARMO PRIVATE LIMITED, NAYA GHAR GULAB BARI AJMER
CHORDIA SAFEDEPOSIT AND VAULTS PRIVATE LTD ,JAIPUR vs INCOME TAX OFFICER WARD 1(1), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
GEETA DEVI SHARMA,JAIPUR vs ITO WARD 6(4), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHRI VERDHMAN STHANAKVASI JAIN SHRISANGH,KOTA vs CIT (EXEMPTIONS), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
TULSI FIUNDATION,JAIPUR vs CIT EXEMPTION JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
BHIWADI INTEGRATED DEVELOPMENT AUTHORITY,BHIWADI, ALWAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MADHU GOYAL,KOTA vs ITO WARD, KOTA
the date of hearing. 3
PHOOL CHAND GUPTA(HUF),1/90 VIDHYADHAR NAGAR vs ITO, WD-4(2), JAIPUR
JAGDISH PRASAD SHARMA,JAIPUR vs INCOME TAX OFFICER, SAWAI MADHOPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MONIKA CHAKARVARTY,KOTA vs DCIT, CIRCLE-2, CIRCLE
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 412 & 413/JPR/2023 fu/kZkj.k o"kZ@Assessment Years : 2012-13 & 2017-18 Monika Chakarvarty Prop. M/s Vipin Medicals, Nayapura, Kota. cuke Vs. DCIT Circle, Kota LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AELPC 3801 J vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Sidharth Ranka (Adv.), Shri Sorabh Harsh (Adv.) jktLo dh vksj ls@ Revenue by : Shri Anup Singh (Ad
MONIKA CHAKARVARTY,KOTA vs DCIT, CIRCLE-2, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
