← All Benches

ITAT Jaipur Bench

7,649 judgments

INCOME TAX OFFICER, WARD-1(2), JAIPUR, JAIPUR vs SMT. MAYA KHANDELWAL, JAIPUR

ITA 533/JPR/2023[2013-14]Status: Disposed7/2/2024AY 2013-14

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RADHEY SHYAM YADAV,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 814/JPR/2023[2011-2012]Status: Disposed6/2/2024AY 2011-2012

STAR VALLEY HEIGHTS LLP,JAIPUR vs INCOME TAX OFFICER WARD 3(2), JAIPUR

ITA 806/JPR/2023[2017-2018]Status: Disposed6/2/2024AY 2017-2018

SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)

R.K. SANSTHAN,JAIPUR vs CIT (EXEMPTION), JAIPUR

ITA 777/JPR/2023[2024-25]Status: Disposed6/2/2024AY 2024-25

USHA INFRA,AJMER vs ITO WARD-1, BEAWER, BEAWER

ITA 703/JPR/2023[2018-19]Status: Disposed6/2/2024AY 2018-19

SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)

RADESH CHAND SHARMA,JAIPUR vs INCOME TAX OFFICER WARD 6(2), JAIPUR

ITA 807/JPR/2023[2014-15]Status: Disposed31/1/2024AY 2014-15

SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)

BADRI NARAYAN MADHOLAL,JAIPUR vs INCOME TAX OFFICER , JAIPUR

ITA 790/JPR/2023[2017-2018]Status: Disposed31/1/2024AY 2017-2018

B S CHANDRA SEKHADIC AND SAMAJ SEWA SAMITI,SEWAR DISTRICT BHARATPUR vs INCOME TAX OFFICER(EXEMPTION), ALWAR

ITA 764/JPR/2023[2010-11]Status: Disposed31/1/2024AY 2010-11

DHYAN YOG GAU-SEVA SOCIETY,DELHI vs CIT EXEMPTION, JAIPUR

ITA 708/JPR/2023[2023-2024]Status: Disposed31/1/2024AY 2023-2024

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MANOJ HARKUT HUF,JAIPUR vs ITO, WARD-5(5), JAIPUR

ITA 678/JPR/2023[2014-2015]Status: Disposed31/1/2024AY 2014-2015

SADHANA RATHORE,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 672/JPR/2023[2017-18]Status: Disposed31/1/2024AY 2017-18

RAKESH KUMAR MATHUR,JAIPUR vs INCOME TAX OFFICER WARD 4(4) JAIPUR, JAIPUR

ITA 671/JPR/2023[2009-2010]Status: Disposed31/1/2024AY 2009-2010

SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)

SANTOSH SHESHMA,JAIPUR vs ITO WARD-3, JAIPUR

ITA 638/JPR/2023[2011-12]Status: Disposed31/1/2024AY 2011-12

GITA,BHARATPUR vs ITO, WARD-2, BHARATPUR

ITA 619/JPR/2023[2016-17]Status: Disposed31/1/2024AY 2016-17

SHAKTI STONEX,INDUSTRIAL AREA KISHANGARH vs DCIT CENTRAL CIRCLE AJMER, JAIPUR ROAD AJMER

ITA 762/JPR/2023[2020-21]Status: Disposed19/1/2024AY 2020-21

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHREE STONES CRUSHER,JAIPUR vs DCIT, BANGALORE

ITA 750/JPR/2023[2018-2019]Status: Disposed19/1/2024AY 2018-2019

DR. S. SEETHA LAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

VIJAY KUMAR AGARWAL,MADANGANJ- KISHANGARH vs DCIT CENTRAL CIRCLE AJMER, AJMER

ITA 734/JPR/2023[2019-20]Status: Disposed19/1/2024AY 2019-20

DINESH SHARMA,DHOLPUR vs ITO WARD 4 BHARATPUR, BHARATPUR

ITA 715/JPR/2023[2011-12]Status: Disposed19/1/2024AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

BUNTY MANHAS,JAIPUR vs ITO WARD 1(5), JAIPUR, JAIPUR

ITA 598/JPR/2023[2008-09]Status: Disposed19/1/2024AY 2008-09

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAJSHREE ALLOYS INDIA LTD,HOWRAH vs INCOME TAX OFFICER WARD 1 (1), JAIPUR

ITA 569/JPR/2023[2011-12]Status: Disposed19/1/2024AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)