ITAT Jaipur Bench
7,649 judgments
SHRI KRISHNARAJ BUILDHOME PVT LTD,JAIPUR vs INCOME TAX OFFICER, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
AJAY BAIRAGI,KOTA vs DCIT, CIRCLE-2, KOTA
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAJESHVARI DEVI SHARMA,JAIPUR vs INCOME TAX OFFICER, NCRB, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), Dr. MITHA LAL MEENA (Accountant Member)
BHAGIRATH YADAV,JAIPUR vs INCOME TAX OFFICER, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SH. BABU LAL SHARMA,JAIPUR vs ITO, WARD-4(2), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PATHEYA KAN SANSTHAN,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
AJMER INDUSTRIES LLP,NAYA BAZAR AJMER vs DCIT CENTRAL CIRCLE AJMER, JAIPUR ROAD AJMER
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PREM PRAKASH AGARWAL,NAYA BAZAR AJMER vs DCIT CENTRAL CIRCLE AJMER, JAIPUR ROAD AJMER
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PREM PRAKASH AGARWAL,NAYA BAZAR AJMER vs DCIT CENTRAL CIRCLE AJMER, JAIPUR ROAD AJMER
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PREM PRAKASH AGARWAL,NAYA BAZAR AJMER vs DCIT CENTRAL CIRCLE AJMER, JAIPUR ROAD AJMER
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PREM PRAKASH AGARWAL,NAYA BAZAR AJMER vs DCIT CENTRAL CIRCLE AJMER, JAIPUR ROAD AJMER
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PREM PRAKASH AGARWAL,NAYA BAZAR AJMER vs DCIT CENTRAL CIRCLE AJMER, JAIPUR ROAD AJMER
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SH. MADAN LAL GUPTA,KESHAV NAGAR, ALWAR vs ADDL. CIT, CENTRAL RANGE, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SH. MADAN LAL GUPTA,KESHAV NAGAR, ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SURAMS HOLDINGS PVT. LTD.,KOLKATA vs ITO, WD-1(2), JAIUR
SH. SANDEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)
RAJ ANSH AUTO WHEELS,AJMER vs ITO, WARD-2(1), AJMER, AJMER
SH. SANDEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)
LOVELY PROMOTERS PRIVATE LIMITED,KOLKATA vs ACIT, CENTRAL CIRCLE, AJMER, AJMER
him regarding non mentioning of Document Identification Number (DIN) in the body of the order u/s. 127 of the Act dated 08-09-2021 and various other technical pleas raised in grounds of appeal regarding validity of notice u/s. 148 of the Act, thereby appellate order passed by the CIT(A) is non-speaking order and deserves to be quashed. 4. On the facts and in circumstances of the case and in law, the AO erred in issuing notice u/s. 148 of the Act as it was a search related case u/s. 132 r/w
MGG INFRA PROJECTS PRIVATE LIMITED,AJMER vs INCOME TAX OFFICER, DELHI
SH. SANDEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)
RAJESH KUMAR LAKHRAN,JAIPUR vs ITO, WD-7(1), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MANPHOOL SINGH,JAIPUR vs ITO WARD 6(2), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
