← All Benches

ITAT Jaipur Bench

7,649 judgments

SHREE CEMENT LIMITED,BEAWAR vs NATIONAL FACELESS ASSESSMENT CENTRE, DEPUTY COMMISSIONEROF INCOME TAX, CIRCLE -2, AJMER, AJMER

ITA 496/JPR/2023[2016-17]Status: Disposed21/2/2024AY 2016-17

or at the time of hearing of this appeal.

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2 AJMER, AJMER vs SHREE CEMENT LTD, BEAWAR

ITA 492/JPR/2023[2018-19]Status: Disposed21/2/2024AY 2018-19

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2 AJMER, AJMER vs SHREE CEMENT LTD., BEAWAR

ITA 491/JPR/2023[2017-18]Status: Disposed21/2/2024AY 2017-18

ASSISSTANT COMMISSIONER OF INCOME TAX, AJMER vs SHREE CEMENT LTD, BEAWAR

ITA 490/JPR/2023[2016-17]Status: Disposed21/2/2024AY 2016-17

ASSISSTANT COMMISSIONER OF INCOME TAX, AJMER vs SHREE CEMENT LTD, BEAWAR

ITA 489/JPR/2023[2015-16]Status: Disposed21/2/2024AY 2015-16

SH. BADALURAM,FAULADPUR, ALWAR vs ITO, WARD-BEHROR, BEHROR

ITA 667/JPR/2023[2014-15]Status: Disposed20/2/2024AY 2014-15

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

BAREFOOT COLLEGE INTERNATIONAL,KISHANGARH vs CIT EXEMPTION, JAIPUR

ITA 596/JPR/2023[2024-2025]Status: Disposed20/2/2024AY 2024-2025

RAJASTHAN MEDICAL SERVICES CORPORATION LIMITED,JAIPUR vs ACIT DCIT CIR -6 JPR, JAIPUR

ITA 479/JPR/2023[2016-17]Status: Disposed20/2/2024AY 2016-17

SHRI SANDEEP GOSAIN (Judicial Member), Dr. MITHA LAL MEENA (Accountant Member)

RAM DHAN YADAV,CHOMU JAIPUR vs INCOME TAX OFFICER, ITO 7(3), JAIPUR

ITA 369/JPR/2023[2008-09]Status: Disposed20/2/2024AY 2008-09

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAM DHAN YADAV,CHOMU JAIPUR vs ITO, WD 7(3), JAIPUR

ITA 366/JPR/2023[2007-2008]Status: Disposed20/2/2024AY 2007-2008

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

PAWAN AGARWAL,JAIPUR vs ITO, WARD 5(5), JAIPUR

ITA 28/JPR/2024[2017-2018]Status: Disposed19/2/2024AY 2017-2018

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAJESH AGARWAL,VIDHYADHARA NAGAR JAIPUR vs INCOME TAX OFFICER WD 4(1), ITO JAIPUR

ITA 22/JPR/2024[2014-15]Status: Disposed19/2/2024AY 2014-15

RAVINDRA GAUR,JAIPUR vs ITO WD 6(3), JAIPUR

ITA 673/JPR/2023[2015-16]Status: Disposed19/2/2024AY 2015-16

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAJESH MOTORS (CARS) PRIVATE LIMITED,JAIPUR vs ITO WD 5(1), JAIPUR, JAIPUR

ITA 649/JPR/2023[2018-19]Status: Disposed19/2/2024AY 2018-19

ZILA PARISAD ,CHURU vs ADDITIONAL CIT, TDS, JAIPUR , JAIPUR

ITA 9/JPR/2024[2019-20]Status: Disposed15/2/2024AY 2019-20

SH. SANDEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)

ZILA PARISAD ,CHURU vs ADDITIONAL CIT, TDS, JAIPUR, ADDITIONAL CIT, TDS, JAIPUR

ITA 8/JPR/2024[2018-19]Status: Disposed15/2/2024AY 2018-19

SH. SANDEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)

VIJENDRA,DHOLPUR vs ITO WARD-4, BHARATPUR, BHARATPUR

ITA 743/JPR/2023[2011-12]Status: Disposed15/2/2024AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MANISHA GAHLOT,JAIPUR vs ACIT WRAD 1(3) JAIPUR, JAIPUR

ITA 683/JPR/2023[2010-11]Status: Disposed15/2/2024AY 2010-11

SH. SANDEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)

ANIL KUMAR TANWAR,BHIWADI vs ITO BHIWADI, BHIWADI

ITA 36/JPR/2024[2009-10]Status: Disposed14/2/2024AY 2009-10

DR. S. SEETHALAKSHMI (Judicial Member)

SHRI KRISHNARAJ BUILDHOME PVT LTD,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 753/JPR/2023[2014-15]Status: Disposed14/2/2024AY 2014-15