ITAT Jaipur Bench
7,649 judgments
SHRI KRISHAN KANCHAN SEWA TRUST,JAIPUR vs CIT EXEMPTIONS JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)
GOPAL LAL MEENA,JAIPUR vs DCIT, CIRCLE-7, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
HARI NARAYAN MEENA,JAIPUR vs INCOME-TAX OFFICER WARD 2(5), JAIPUR
RESERVE BANK COOPERATIVE SOCIETY LTD.,JAIPUR vs ITO, WARD-6(2), JAIPUR, JAIPUR
SH. SANDEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)
ACIT, CIRCLE-4, JAIPUR, JAIPUR vs D B DISTRIBUTORS, JAIPUR
SH. SANDEEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)
JARINA BEGUM,KOTA vs ITO WARD -1(4), KOTA, KOTA
INCOME TAX OFFICER, WARD-1(2), JAIPUR, JAIPUR vs MUKESH KUMAR SONI, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
ASSOCIATED SOAPSTONE DISTRIBUTING CO PRIVATE LIMITED,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX -2, JAIPUR, JAIPUR
SUSHILA BHARDWAJ,JAIPUR vs ITO 1(4), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
BABULAL SHARMA,JAIPUR vs ITO, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
DESIRE FOUNDATION,JAIPUR vs ITO EXEMPTION WARD -1, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
SANDEEP KHERADA,JAIPUR vs THE INCOME TAX OFFICER, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
ASHISH NITHARWAL,JAIPUR vs ITO WARD 1(2), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAM SAHAY,SAWAIMADHOPUR vs ITO WARD-1,, SAWAI MADHOPUR
DR. S. SEETHALAKSHMI (Judicial Member)
ROOP KUMAR CHOPRA,JAIPUR vs PCIT JAIPUR 1, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
HANSIKA JAIN,JAIPUR vs ITO, WARD 5(4), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
LISAMMA SEBASTIAN,KOTA vs INCOME TAX OFFICER, KOTA
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHREE CEMENT LIMITED,BEAWAR vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
or at the time of hearing of this appeal.
