ITAT Jaipur Bench
7,649 judgments
RAJASTHAN MEDICAL RELIEF SOCIETY,ADMINISTRATIVE BLOCK vs ITO EXEMPTION WARD, CR BUILDING
DR. S. SEETHALAKSHMI (Judicial Member)
ASHISH JAIN,JAIPUR vs INCOME TAX OFFICER, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
COMPUCOM SOFTWARE LIMITED EMPLOYEES WELFARE TRUST,JAIPUR vs ITO, EXEMPTION, WARD-1, JAIPUR
SHRI MANISH BORAD (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
PAWAN GUPTA,JAIPUR vs ASSISTANT COMMISSIONER CIRCLE-2, JAIPUR
SHRI MANISH BORAD (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
SAURABH AGROTECH (P) LTD ,ALWAR vs DCIT, CENTRAL CIRCLE, ALWAR
SHRI MANISH BORAD (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
JAIRAJ SINGH SOLANKI,JAIPUR vs ITO WARD 2(4), JAIPUR, JAIPUR
LAXMIKANT TAK,PANCHSHEEL AJMER vs DCIT CIRCLE -2 AJMER, JAIPUR ROAD AJMER
RUCHI JAIN,JAIPUR vs ITO WARD 1(3) JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
SH. RISHIKESH RAJA,JAIPUR vs ITO, WARD-3(1), JAIPUR, JAIPUR
PUNJAB NATIONAL BANK, FATEHPUR,FATEHPUR SHEKHAWATI vs ITO TDS-3, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
SH. HARI RAM TANWAR,DIWAKARI, ALWAR vs ITO, WARD-1(1), ALWAR, ALWAR
CUREWELL CARDIAC LAB,ALWAR vs ACIT, CIRCLE-1, ALWAR, ALWAR
SHRI SANDEEP GOSAIN (Judicial Member)
RIYAZ AHMED ,JAIPUR vs ITO WARD 2(1), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
THIKARIYA GRAM SEWA SAHKARI SAMITI LTD ,THIKARIYA vs AO CPCITO WARD SIKAR, SIKAR
JAIPUR GEM CRAFTS,JAIPUR vs ITO, WARD 5(1), JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
DIGNITY OF GIRL CHILD FOUNDATION,JAIPUR vs EXEMPTION WARD-1, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SATISH KUMAR KHANDELWAL,JAIPUR vs ITO WD 5(4) JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)
LATE KRISHNA GOPAL GUPTA (THR. SON AND LEGAL HEIR SHRI MAHENDRA KUMAR GUPTA),JAIPUR vs I.T.O. WARD 2 (1), JAIPUR , JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)
DR. VIJAY PRAKASH KHICHAR,SIKAR vs INCOME TAX OFFICER W(4) SIKAR, SIKAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PINCITY JEWLHOUSE PVT. LTD.,JAIPUR vs PCIT, CC, JAIPUR, JAIPUR
the date of hearing." 3. At the outset of hearing, the Bench observed that there is delay of 58 days in filing of the present appeal by the assessee for which the Id. AR of 3