ITAT Jaipur Bench
7,649 judgments
SAVITRI LEASING FINANCE LTD,JAIPUR vs INCOME TAX OFFICER, WARD - 4(2), JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)
ANSHUMAN SINHA ,JAIPUR vs ACIT CIRCLE -1 , JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA, AM vk;dj vihy la-@ITA No. 733 & 739/JP/2023 fu/kZkj.k o"kZ@Assessment Year : 2010-11 Shri Anshuman Singh E-172A, Uttam Tower, Ramesh Marg C-Scheme, Jaipur cuke Vs. The ACIT Circle-1 Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AOUPS 4969 J vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@Assessee by : Shri S.L. Jain ,Adv Shri Ashok Kumar Gupta, Adv Shri Shrawan Kumar Gupta, Adv jktLo dh vksj ls@Revenue by: Shri A.
REGAL TRANSCORE LAMINATIONS PRIVATE LIMITED,JAIPUR vs DCIT, CIRCLE- 7, JAIPUR , JAIPUR
SH. SANDEEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)
MODERN INSULATORS LIMITED,ABU ROAD vs DY. COMMISSIONER OF INCOME -TAX CIRCLE 6 JAIPUR, JAIPUR
SH. SANDEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)
INDIAN MEDICAL TRUST,JAIPUR vs DY. CIT, JAIPUR
MAHAVIR PRASAD JAT,JAIPUR vs ITO WD, BEHROR, BEHROR
SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)
GOLECHAS JEWELS,JAIPUR vs CIT(A), DELHI
GUPTSA EMERALD MINES PVT. LTD.,JAIPUR vs ACIT, JAIPUR
SH. SANDEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)
GUPTSA EMERALD MINES PVT. LTD.,JAIPUR vs ACIT, JAIPUR
SH. SANDEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)
NEEL KANTH GUM AND CHEMICALS ,JHUNJHUNU vs ACIT, CIRCLE JHUNJHUNU, INCOME TAX OFFICE, JHUNJHUNU
SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)
RAMNATH BUILDHOME,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SH. BADALURAM,FAULADPUR, ALWAR vs ITO, WARD-BEHROR, BEHROR
YUWAK SANGH,CHURU vs CIT(EXEMPTION), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
LATE SH. BIRDI CHAND THROUGH LEGAL HEIR MUKESH SHARMA ,JAIPUR vs ITO, WARD-7(2), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
NEHA MEENA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
SH. SANDEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)
SPECTRUM FOODS LIMITED,JAIPUR vs INCOME TAX OFFICER, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
GUDDU KANWAR,RAJASTHAN, SIKAR vs ITO WARD 3, SIKAR, RAJASTHAN, SIKAR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
CHANDER MOHAN BHATI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
CHANDER MOHAN BHATI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
CHANDER MOHAN BHATI,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
