ITAT Jaipur Bench

7,649 judgments

SIYA DULARI SOPRA,JAIPUR vs ITO WARD 6(3), JAIPUR

ITA 142/JPR/2024[2012-13]Status: Disposed22/4/2024AY 2012-13

SHRI SANDEEP GOSAIN (Judicial Member)

KAMAL DEWAN,JAIPUR vs ITO WARD 2(3), JAIPUR

ITA 135/JPR/2024[2017-18]Status: Disposed22/4/2024AY 2017-18

JAIPUR TELECOM PVT. LTD,JAIPUR vs DCIT CIRCLE 1, JPR, JAIPUR

ITA 789/JPR/2023[2018-19]Status: Disposed22/4/2024AY 2018-19

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

JAIPUR TELECOM PRIVATE LIMITED,JAIPUR vs DCIT CIRCLE 1, JPR, JAIPUR

ITA 788/JPR/2023[2017-18]Status: Disposed22/4/2024AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

GOVIND SAINI,JAIPUR vs ITO, JAIPUR

ITA 629/JPR/2023[2017-2018]Status: Disposed22/4/2024AY 2017-2018

DR. S. SEETHALAKSHMI (Judicial Member)

ANITA LODHA,JAIPUR vs PCIT - 1, JAIPUR, JAIPUR

ITA 46/JPR/2024[2015-16]Status: Disposed17/4/2024AY 2015-16

ANNADATA SEVA SANSTHAN CHARITABLE TRUST, ,NAGAUR vs COMMISSIONER OF INCOME TAX (EXEMPTIION), JAIPUR

ITA 182/JPR/2024[-]Status: Disposed17/4/2024

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

ANNADATA SEVA SANSTHAN CHARITABLE TRUST ,NAGAUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), CIT EXEMPTION JAIPUR

ITA 181/JPR/2024[-]Status: Disposed17/4/2024

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

RAVI HALDIA,C/O HALDIA MULTIPOINT HOUSE vs DCIT, CIRCLE-1, JAIPUR, JAIPUR

ITA 65/JPR/2024[2007-08]Status: Disposed15/4/2024AY 2007-08

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAVI HALDIA,HALDIA MULTIPOINT HOUSE vs DCIT, CIRCLE-1, JAIPUR, JAIPUR

ITA 64/JPR/2024[2005-06]Status: Disposed15/4/2024AY 2005-06

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

GOVIND PAPER TRADERS,JAIPUR vs ITO, WARD 1(3),JAIPUR, JAIPUR

ITA 745/JPR/2023[2017-18]Status: Disposed15/4/2024AY 2017-18

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SH. DEVENDRA SONI,ALWAR vs ITO, WARD-2(1), ALWAR, ALWAR

ITA 81/JPR/2024[2012-13]Status: Disposed10/4/2024AY 2012-13

SH. SANDEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)

SH. DEVENDRA SONI,ALWAR vs ITO, WARD-2(1), ALWAR, ALWAR

ITA 80/JPR/2024[2011-12]Status: Disposed10/4/2024AY 2011-12

SH. SANDEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)

SH. DEVENDRA SONI,ALWAR vs ITO, WARD-2(1), ALWAR, ALWAR

ITA 79/JPR/2024[2011-12]Status: Disposed10/4/2024AY 2011-12

SH. SANDEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)

REGAL TRANSCORE LAMINATIONS PRIVATE LIMITED,JAIPUR vs DCIT CIRCLE 7, JAIPUR, JAIPUR

ITA 33/JPR/2024[2012-13]Status: Disposed10/4/2024AY 2012-13

SH. SANDEEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)

ARVIND KUMAR NEHRA,JAIPUR vs ITO WARD 7(1), JAIPUR, JAIPUR

ITA 32/JPR/2024[2017-18]Status: Disposed10/4/2024AY 2017-18

MRITUNJAY KNOWLEDGE CONSULTANCY SERVICES PRIVATE LIMITED,BARAN, RAJASTHAN vs INCOME TAX OFFICER, BARAN

ITA 25/JPR/2024[2017-18]Status: Disposed10/4/2024AY 2017-18

SH. SANDEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)

G.S. DREAM HOME LLP,AJMER vs DCIT, CENTRAL CIRCLE, AJMER, AJMER

ITA 24/JPR/2024[2020-21]Status: Disposed10/4/2024AY 2020-21

SHRI SANDEEP GOSAIN (Judicial Member), Dr. MITHA LAL MEENA (Accountant Member)

LATE ANITA DODA THROUGH LEGAL HEIR DISHA KHANNA AND ISHA DANGI,JAIPUR vs ITO WD 1(3), , JPR

ITA 812/JPR/2023[2012-13]Status: Disposed10/4/2024AY 2012-13

SH. SANDEEP GOSAIN (Judicial Member), DR. M. L. MEENA (Accountant Member)

SHRI NAMDEV SAMAJ TANK SHASTRIYA VIKAS SAMITI AND SHODH SANSTHAN,NEW HOUSING BOARD KISHANGARH vs ITO EXEMPTION, JAIPUR ROAD AJMER

ITA 776/JPR/2023[2020-21]Status: Disposed10/4/2024AY 2020-21

SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)