ITAT Jaipur Bench
7,649 judgments
DIPTI GARG,TONK vs ITO WD, TONK
KEEDAY MAKAUDAY FOUNDATION,JAIPUR vs CIT(EXEMPTION) JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DEVNARYAN GAUSHALA SAMITI ,BEAWAR KHAS vs CIT EXEMPTION, EXEMPTION
DR. S. SEETHALAKSHMI (Judicial Member)
SHIV AGREVO LTD ,KOTA vs DCIT CIRCLE-2, KOTA , KOTA
SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)
DCIT, CIRCLE-6, JAIPUR, NCRB, JAIPUR vs AMIT GUPTA, TARUCHHAYA NAGAR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), Dr. MITHA LAL MEENA (Accountant Member)
JODHPUR DEVELOPMENT AUTHORITY,JODHPUR vs DCIT (EXEMPTION), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
JODHPUR DEVELOPMENT AUTHORITY,JODHPUR vs DCIT (EXEMPTION), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihy la-@ITA No. 665 & 666/JPR/2023 fu/kZkj.ko"kZ@Assessment Years : 2009-10 & 2013-14 Jodhpur Development Authority 1, Opposite Railway Hospital, JDA Circle, Jodhpur. cuke Vs. Deputy Commissioner of Income Tax, Exemption, Jodhpur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAALJ 0478 P vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksjls@Assesseeby : Shri Amit Kothari (C.A.) jktLo dh vksjls@Revenue by:
JAGDISH SONI,JAIPUR vs ITO , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
SATISH CHAND GUPTA,JAIPUR vs ITO WARD 6(2), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR vs U R INVESTMENTS, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAM SAHAI SHARMA,JAIPUR vs INCOME TAX OFFICER, WARD-1(1), JAIPUR
RATNASAGAR SHARES AND FINANCE COMPANY PRIVATE LTD,JAIPUR vs INCOME TAX OFFICER, WARD-2(2), JAIPUR
THE PRESBYTERIAN CHURC CO. OPERATIVE CREDIT AND THRIFT SOCIETY LTD.,AJMER vs ITO,WD-2(2), AJMER, AJMER
TRIBHUVAN SHARDA,JAIPUR vs INCOME TAX OFFICER WARD 6 (2), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KULDEEP KISHORE SHARMA,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KULDEEP KISHORE SHARMA,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DEV VRAT DAS,JAIPUR vs INCOME TAX OFFICER, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
SH. MOTI SINGH JODHA,KHATIPURA ROAD, JAIPUR vs ITO, WARD-1(1), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
PRASHANT CHELANI,JAIPUR vs ITO WARD 1(1), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DILIP KUMAR JAIN,RAMGANJMANDI vs ASSISTANT COMMISSIONER , KOTA
DR. S. SEETHALAKSHMI (Judicial Member)
