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ITAT Jaipur Bench

7,649 judgments

SHRI KRISHNA MAA JALPA BHAWANI GAUSHALA SAMITI,TARANAGAR vs CIT (EXEMPTION), JAIPUR

ITA 699/JPR/2023[2021-22]Status: Disposed8/5/2024AY 2021-22

SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)

DARIDRA NARAYAN SEWA TRUST,JAIPUR vs CIT (EXEMPTION), JAIPUR

ITA 652/JPR/2023[2023-24]Status: Disposed8/5/2024AY 2023-24

SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)

KRISHAN KUMAR YADAV,BEHROR vs ITO BEHROR, BEHROR

ITA 194/JPR/2024[2011-12]Status: Disposed7/5/2024AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SAKSHI MAHESHWARI,KOTA RAJASTHAN vs ACIT, DCIT, CENTRAL CIRCLE, KOTA, KOTA RAJASTHAN

ITA 584/JPR/2023[2017-18]Status: Disposed6/5/2024AY 2017-18

SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)

GURJANT SINGH,JAIPUR vs PCIT-2, JAIPUR

ITA 356/JPR/2023[2018-19]Status: Disposed3/5/2024AY 2018-19

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

NEERU MOHAN NAGPAL,JAIPUR vs INCOME TAX OFFICER, ITO WARD 2(3)

ITA 151/JPR/2022[2016-17]Status: Disposed3/5/2024AY 2016-17

JAGDISH PRASHAD PANCHAL,JHALAWAR vs INCOME TAX OFFICER, JHALAWAR

ITA 55/JPR/2024[2017-18]Status: Disposed2/5/2024AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RADHESHYAM MEENA,RAJGARH vs INCOME TAX OFFICER, ALWAR

ITA 306/JPR/2024[2014-15]Status: Disposed2/5/2024AY 2014-15

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SARVAN MEENA,JAIPUR vs INCOME TAX OFFICER, SIKAR

ITA 674/JPR/2023[2017-18]Status: Disposed2/5/2024AY 2017-18

PREETY TYAGI,JAIPUR RAJASTHAN vs ITO WARD -7(2), JAIPUR, JAIPUR RAJASTHAN

ITA 643/JPR/2023[2009-10]Status: Disposed2/5/2024AY 2009-10

SHRITEJA MANDIR TRUST,KOTA vs CIT EXEMPTION, JAIPUR

ITA 37/JPR/2024[2023-24]Status: Disposed1/5/2024AY 2023-24

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SH. RAMNARAYAN MEENA,TONK vs ITO, WARD-TONK, TONK

ITA 259/JPR/2024[2017-18]Status: Disposed1/5/2024AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

VINODKUMAR AGARWAL,AJMER vs DCIT, CENTRAL CIRCLE, AJMER

ITA 257/JPR/2024[2017-18]Status: Disposed1/5/2024AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

VINODKUMAR AGARWAL,AJMER vs DCIT, CENTRAL CIRCLE, AJMER

ITA 256/JPR/2024[2016-17]Status: Disposed1/5/2024AY 2016-17

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

VINODKUMAR AGARWAL,AJMER vs DCIT, CENTRAL CIRCLE, AJMER

ITA 254/JPR/2024[2014-15]Status: Disposed1/5/2024AY 2014-15

KAILASH CHANDER JAT,SHRIMADHOPUR vs ITO WARD4(3), JAIPUR, JAIPUR

ITA 242/JPR/2024[2017-18]Status: Disposed1/5/2024AY 2017-18

RAJ RISHI BHARTRIHARI MATSYA UNIVERSITY ALWAR,ALWAR vs ITO WARD 1(1), ALWAR

ITA 568/JPR/2023[NA]Status: Disposed1/5/2024

TRIMURTY COLONIZERS AND BUILDERS PRIVATE LIMITED,JAIPUR vs ITO WARD 6(2), JAIPUR, JAIPUR

ITA 53/JPR/2024[2017-18]Status: Disposed30/4/2024AY 2017-18

Dr. Manish Borad (Accountant Member), Dr. S Seethalakshmi (Judicial Member)

HARSH MACRO BUILDHOME PRIVATE LIMITED,JAIPUR vs ACIT CENTRAL CIRCLE-2, JAIPUR, JAIPUR

ITA 210/JPR/2024[2017-18]Status: Disposed30/4/2024AY 2017-18

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

MADAN LAL GUPTA ,RAMGANJ MANDI vs ITO WARD 2(1), KOTA

ITA 192/JPR/2024[2022-23]Status: Disposed30/4/2024AY 2022-23