ITAT Jaipur Bench
7,649 judgments
RAJENDRA PRASAD GATHALA,JAIPUR vs ITO WARD - 4(2), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
MS JAI HIND SAINIK BAHUDESHIYA SAHKARI SAMITI LIMITED,KOTA vs ITO WARD 1(1) , KOTA
BHAVIK SINGHAL,JAIPUR vs ITO WARD 1(1), JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
PRIYANKA SURANA,JAIPUR vs ITO WARD 5(1), JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
IMC OF ITI BHIWADI,ALWAR vs CIT(E), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PURE DEVOTION FOUNDATION,JAIPUR vs CIT(E), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KARTAR SINGH,BHIWADI ,ALWAR vs ITO WARD-BHIWADI, BHIWADI, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SH. DAL CHAND SHARMA,ALWAR vs ITO, WARD-1(2), ALWAR, ALWAR
SHRI MADHOPUR KRAYA VIKRAYA SAHKARI SAMITI LIMITED,SHRIMADHOPUR vs INCOME TAX OFFICER, NEEM KA THANA, NEEM KA THANA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR vs JAIPUR MIN DEV SYNDICATE LTD., JAIPUR
PRECIOUS JEWELS CORPORATION,C-SCHEME, JAIPUR vs ACIT DCIT CIR-6, JAIPUR, C-SECHME, JAIPUR
SHRI MERH KSHTRIYA SABHA,AJMER vs CIT(APPEALS), DELHI
MUKESH KUMAR,BHIWADI RAJASTHAN vs INCOME TAX DEPARMTENT ALWAR , ALWAR RAJASTHAN
SHRI SANDEEP GOSAIN (Judicial Member)
MUKESH KUMAR,BHIWADI RAJASTHAN vs ITO, WARD, BHIWADI
MUKESH KUMAR,BHIWADI RAJASTHAN vs ITO , WARD, BHIWADI
SHRI SANDEEP GOSAIN (Judicial Member)
LUNAWAT GEMS CORPORATION,JAIPUR vs DY. CIT, CIRCLE-2, JAIPUR , JAIPUR
this Tribunal by way of ITSSA No. 13 & 14/JP/2003. The assessee filed cross-objections i.e. CO No. 20/JP/2003 and CO No. 21/JP/2003. Hon'ble ITAT Tribunal upheld the decision given by Learned CIT(A) regarding deletion of above said two additions. That is how, the Department felt dis-satisfied, and as such preferred D.B. Income Tax Appeal No. 195/2004 before the Hon'ble High Court. 7. Hon'ble High Court, vide order dated 02.11.2016, disposed of the
HUKAM SINGH SHEKHAWAT,JAIPUR vs INCOME TAX OFFICER, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
SUBODH PUBLIC SCHOOL SHIKSHAN SANSTHAN ,JHUNJHUNU, RAJASTHAN vs ITO,WARD-1, JHUNJHUNU, RAJASTHAN
Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)
ACIT, CIRCLE-6, JAIPUR, NCRB, JAIPUR vs RAJASTHAN URBAN DRINKING WATER SEWERAGE AND INFRASTRUCTURE CORPN LIMITED, TONK ROAD, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
