ITAT Jaipur Bench
7,649 judgments
SH. GOPAL SINGH SUNDA ,SIKAR vs DCIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR
SH. GOPAL SINGH SUNDA,SIKAR vs DCIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR
SH. GOPAL SINGH SUNDA,SIKAR vs DCIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR
SH. GOPAL SINGH SUNDA,SIKAR vs DCIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR
SH. GOPAL SINGH SUNDA,SIKAR vs DCIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR
SH. GOPAL SINGH SUNDA,SIKAR vs DCIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR
GANGAUR EXPORTS PRIVATE LIMITED,JAIPUR vs THE PCIT-2, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
AGRASEN PRIMSES PRIVATE LIMITED,JAIPUR vs ITO WARD 5(1), JAIPUR
ANUSHREE FOUNDATION,JAIPUR vs CIT EXEMPTION, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
PANKAJ KUMAR SHARMA,JODHPUR vs ITO WARD 4(2), JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
HANUMAN SAHAY,JAIPUR vs ITO, WARD 7(4), JAIPUR, JAIPUR
the AO and the ld. CIT(A) on account of his illiteracy. 2.1 At the outset of the hearing, the Bench noted that there is delay of 1 day in filing the appeal by the assessee for which the assessee aged about 85 years old has filed an affidavit praying therein that the assessee is an illiterate person and does not know the papers typed in English by the Advocate and thus the delay of 01 day occurred to make understand the documents to be produced before the Tribunal 2.2 On the other hand, the
JITENDRA MITTAL,NAVI MUMBAI, THANE vs INCOME TAX OFFICER, JHUNJHUNU
SHRI SANDEEP GOSAIN (Judicial Member)
VISHNU GUPTA,JAIPUR vs DCIT, CIRCLE 1, JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
SHRI DIGAMBAR JAIN ATISHAY KSHETRA CHAMATKAR MANDIR,SAWAI MADHOPUR vs INCOME TAX OFFICER (EXEMPTION), KOTA
SHRI SANDEEP GOSAIN (Judicial Member)
SHIV LAL MEENA,JAIPUR vs ITO WARD 6(4), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
RAVI KUMAR JAIN,JAIPUR vs ITO WD 4(2), JAIPUR
Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)
LATE SH. RAJEEV MATHUR, THROUGH LEGAL HEIR SHOBHA MATHUR,JAIPUR vs ITO, WARD-4(5), JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
SH. JAMBU KUMAR JAIN,KOTA vs ITO, WARD-2(2), KOTA, KOTA
SHRI SANDEEP GOSAIN (Judicial Member)
VIMLA,RAMGARH ,ALWAR vs ITO, ALWAR
SHRI SANDEEP GOSAIN (Judicial Member)