ITAT Jaipur Bench
7,649 judgments
GOBIND CHHANGOMAL SAJNANI,JAIPUR vs INCOME TAX OFFICER, JAIPUR
GOBIND CHHANGOMAL SAJNANI,JAIPUR vs INCOME TAX OFFICER, WARD-1(1),JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
DCIT, CIRCLE-6, JAIPUR, NCRB, JAIPUR vs BARMER LIGNITE MINING COMPANY LIMITED, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)
OM KOTHARI FOUNDATION,JAIPUR, RAJASTHAN vs ITO (E), WARD-1, JAIPUR, JAIPUR RAJASTHAN
OM KOTHARI FOUNDATION,JAIPUR, RAJASTHAN vs ITO, (EXEMPTION) WARD-1, JAIPUR, JAIPUR, RAJASTHAN
SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)
SMT. RAJNI GUTPA,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR, ALWAR
SMT. RAJNI GUTPA,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member)
ADARSH SARSWATI MAHILA SHIKSHA AND GARAMIN VIKAS SAMITI,TONK vs CIT EXEMPTION, JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
LATE SHRI BANSHIDHAR GUPTA MEMORIAL CHARITABLE TRUST,JAIPUR vs CIT EXEMPTION , JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
VIPUL KUMAR MODI ,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, JAIPUR -I
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
TARUNA MAHESHWARI,JAIPUR vs ITO WD 7(2), JPR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
TELECRATS INDIA PRIVATE LIMITED,JAIPUR vs ITO WARD 1(1), JAIPUR, JAIPUR
CENTRE FOR DEVELOPMENT COMMUNICATION TRUST,JAIPUR vs COMMISSIONER OF INCOME TAX EXEMPTION, JAIPUR
DIVYANIDHI BUILDCON PRIVATE LIMITED,JAIPUR vs DCIT CIRCLE 6, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PUSHPENDRA KUMAR JAIN,AJMER vs INCOME TAX OFFICER 2(1), AJMER
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
PUSHPENDRA KUMAR JAIN,AJMER vs INCOME TAX OFFICER 2(1), AJMER
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JAIPUR VIDYUT VITRAN NIGAM LTD.,JAIPUR vs DCIT, CIRCLE-6, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PREM CHAND AGRAWAL,TONK vs INCOME TAX OFFICER, TONK
SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
CKS MEDICARE PRIVATE LIMITED,JAIPUR vs ACIT, CIRCLE-4, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
