ITAT Jaipur Bench

BINDAL OILS PVT LTD,BHIWADI vs ITO WARD, BHIWADI, BHIWADI

SHRI SANDEEP GOSAIN (Judicial Member)

UPASANA PROJECTS PVT. LTD. (NAME CHANGED TO UNIQUE LIVING HOMES PVT. LTD.) (NOW KNOWN AS UNIQUE ,LIVING HOMES LLP), JAIPUR vs ITO, WARD-1(1), JAIPUR, JAIPUR

MS UNIQUE LIVING HOMES PVT LTD (NOW KNOWN AS UNIQUE LIVING HOMES LLP),JAIPUR vs ITO, WARD-1(1), JAIPUR, JAIPUR

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

RAMAVATAR SINGHAL,KHERLI vs INCOME TAX OFFICER, ALWAR

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SHIVBHAGWAN AGARWAL,RAMGANJMANDI vs INCOME TAX OFFICER, WARD -1(3), KOTA

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

ANAMIKA CONDUCTORS PVT. LTD. ,JAIPUR vs ACITDCIT, JAIPUR, JAIPUR

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

NARESH KUMAR BHARGAVA,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, JAIPUR, JAIPUR

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

RAMJI LAL,JHUNJHUNU vs INCOME TAX OFFICER, WARD 5(5), JAIPUR

SHRI MANISH BORAD (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)

SMT. BUGLI DEVI,JAIPUR vs ITO, WARD-7(4), JAIPUR, JAIPUR

ASSO GUMS PVT. LTD.,JAIPUR vs ITO, WARD-6(4), JAIPUR, JAIPUR

this Appellate Tribunal by way of 2. Vide assessment dated 8.12.2019, two additions came to be made to the income of the assessee company. One addition was on account of unaccounted income. The other addition was on account of unexplained sundry creditors. 3. Learned CIT(A), NFAC, has deleted the first mentioned addition i.e. on account of unaccounted income, while observing that in absence of any supporting evidence, Assessing Officer could not proceed with addition based on said alleged t

ASHOK CHOWDHARY,JAIPUR vs ITO, WARD, JHALAWAR

SHRI SANDEEP GOSAIN (Judicial Member)

JAIPUR JEWELLERY SHOW,JAIPUR vs ACIT-DCIT CIRCLE (EXEMP.), JAIPUR, JAIPUR

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

VIJAY PRAKASH SHARMA,JAIPUR vs I.T.O, WARD 4(4), JAIPUR, JAIPUR

SHRI SANDEEP GOSAIN (Judicial Member)

DANISH REALMART PRIVATE LIMITED,JAIPUR vs ITO WARD 7(2) JAIPUR, JAIPUR

SHRI SANDEEP GOSAIN (Judicial Member)

SMT. KALPNA GARG,KOTA vs DCIT, CENTRAL CIRCLE, KOTA, KOTA

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

PREM DEVI BAID ,JAIPUR vs ACIT CIRCLE 6, JAIPUR

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

TANUJ JAIN,JAIPUR vs ITO WD-7(2),JPR, JAIPUR

SH. ARVIND SINGH CHAUHAN,JAIPUR vs DCIT, CIRCLE-7, JAIPUR, JAIPUR

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

MOHAMMED SABIR BABUBHAI SHAIKH,AHMEDABAD vs ITO WARD 6(1), JAIPUR

GUMPTION LABS FINSERVE PRIVATE LIMITED,KOTA vs ITO WARD -2(2) , KOTA

SHRI SANDEEP GOSAIN (Judicial Member)