ITAT Jaipur Bench

7,649 judgments

IDRISH,MATAWAS vs ITO, WARD-BHIWADI, INCOME TAX

ITA 818/JPR/2023[2016-17]Status: Disposed24/6/2024AY 2016-17

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MADAN LAL SHARMA,DAUSA vs ITO WARD, DAUSA, DAUSA

ITA 187/JPR/2024[2018-19]Status: Disposed21/6/2024AY 2018-19

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

MADAN LAL SHARMA,DAUSA vs ITO WARD, DAUSA, DAUSA

ITA 186/JPR/2024[2017-18]Status: Disposed21/6/2024AY 2017-18

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

MADAN LAL SHARMA,DAUSA vs ITO WARD, DAUSA, DAUSA

ITA 166/JPR/2024[2018-19]Status: Disposed21/6/2024AY 2018-19

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

MADAN LAL SHARMA,DAUSA vs ITO WARD, DAUSA, DAUSA

ITA 165/JPR/2024[2017-18]Status: Disposed21/6/2024AY 2017-18

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SAROJ LUNIWAL,JAIPUR vs NATIONAL FACELESS ASSESSMENT CENTER, DELHI, DELHI

ITA 299/JPR/2024[2013-14]Status: Disposed20/6/2024AY 2013-14

SHRI SANDEEP GOSAIN (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE, JAIPUR, JAIPUR vs JYOTI VIDYAPEETH TRUST, JAIPUR

ITA 707/JPR/2023[2017-18]Status: Disposed20/6/2024AY 2017-18

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

M/S JYOTI VIDYAPEETH TRUST,143, GOMEZ DEFENCE COLONY, VAISHALI NAGAR, JAIPUR vs CIRCLE (EXEMPTION), , JAIPUR

ITA 329/JPR/2023[2016-17]Status: Disposed20/6/2024AY 2016-17

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

M/S JYOTI VIDYAPEETH TRUST,JAIPUR vs CIRCLE (EXEMPTION) JAIPUR, JAIPUR

ITA 328/JPR/2023[2015-16]Status: Disposed20/6/2024AY 2015-16

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

RAJESH KUMAR JAISWAL,SHRAWASTI vs ITO, WD 6(4), JAIPUR

ITA 306/JPR/2022[2017-18]Status: Disposed20/6/2024AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

HANUMAN SINGH,KODESAR, JHUNJHUNU vs CIT (APPEALS), NFAC

ITA 530/JPR/2024[2012-13]Status: Disposed19/6/2024AY 2012-13

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

BRAHMAN SAMAJ JAIPUR,JAIPUR vs ITO, WARD-7(1), JAIPUR, JAIPUR

ITA 69/JPR/2024[NA]Status: Disposed18/6/2024

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SINGODWALA DEVELOPERS PRIVATE LIMITED,VIDHYADHAR NAGAR vs CIT(A), CIT(A)- JAIPUR

ITA 619/JPR/2024[2009-10]Status: Disposed18/6/2024AY 2009-10

SHRI SANDEEP GOSAIN (Judicial Member)

ARJUN,JHUNJHUNU vs ITO WARD 1, JHUNJHUNU

ITA 577/JPR/2024[2015-16]Status: Disposed18/6/2024AY 2015-16

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

VIJAY KUMAR SAINI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7, JAIPUR

ITA 480/JPR/2024[2017-18]Status: Disposed18/6/2024AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

NEW INDIAN PUBLIC SCHOOL SAMITI,NAWALGARH vs ADDITIONAL COMMISSIONER OF INCOME TAX (EXEMPTION) JAIPUR, JAIPUR

ITA 364/JPR/2024[2011-12]Status: Disposed18/6/2024AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member)

SH. ONKAR SYAL,BHARATPUR vs ITO, WARD-2, BHARATPUR, BHARATPUR

ITA 347/JPR/2024[2018-19]Status: Disposed18/6/2024AY 2018-19

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SH. ONKAR SYAL,BHARATPUR vs ITO, WARD-2, BHARATPUR, BHARATPUR

ITA 346/JPR/2024[2017-18]Status: Disposed18/6/2024AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member)

SH. NARESH KUMAR,ALWAR vs ITO, WARD-1(1), ALWAR, ALWAR

ITA 329/JPR/2024[2012-13]Status: Disposed18/6/2024AY 2012-13

Hon’ble SHRI SANDEEP GOSAIN (Judicial Member)

RAKESH VYAS,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 295/JPR/2024[2017-18]Status: Disposed18/6/2024AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member)