ITAT Jaipur Bench

7,649 judgments

INCOME TAX OFFICER, JAIPUR vs SHAKUNTLAM COLONIZERS PRIVATE LIMITED, JAIPUR

ITA 697/JPR/2023[2011-12]Status: Disposed27/6/2024AY 2011-12

SHAKUNTLA DEVI,KARAMPUR, TAPUKARA vs INCOME TAX OFFICER, BHIWADI

ITA 485/JPR/2024[2013-14]Status: Disposed26/6/2024AY 2013-14

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

RAJASTHAN STATE MINES AND MINERALS LTD.,JAIPUR vs DCIT, CIRCLE-6, JAIPUR, JAIPUR

ITA 439/JPR/2024[2018-19]Status: Disposed26/6/2024AY 2018-19

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

RAJASTHAN STATE MINES AND MINERALS LTD.,JAIPUR vs DCIT, CIRCLE-6, JAIPUR, JAIPUR

ITA 438/JPR/2024[2016-17]Status: Disposed26/6/2024AY 2016-17

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

RAJASTHAN STATE MINES AND MINERALS LTD.,JAIPUR vs DCIT, CIRCLE-6, JAIPUR, JAIPUR

ITA 437/JPR/2024[2015-16]Status: Disposed26/6/2024AY 2015-16

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

RAJASTHAN STATE MINES AND MINERALS LTD.,JAIPUR vs DCIT, CIRCLE-6, JAIPUR, JAIPUR

ITA 436/JPR/2024[2015-16]Status: Disposed26/6/2024AY 2015-16

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

RAJASTHAN STATE MINES AND MINERALS LTD.,JAIPUR vs DCIT, CIRCLE-6, JAIPUR, JAIPUR

ITA 435/JPR/2024[2010-11]Status: Disposed26/6/2024AY 2010-11

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

CHIRANGI LAL ,JAIPUR vs ITO WARD 7(3), JAIPUR

ITA 362/JPR/2024[2012-13]Status: Disposed26/6/2024AY 2012-13

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

RAJASTHAN RENEWABLE ENERGY CORPORATION LTD.,JAIPUR vs DCIT, CIRCLE-6, JAIPUR, JAIPUR

ITA 387/JPR/2024[2014-15]Status: Disposed25/6/2024AY 2014-15

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

RAJASTHAN RENEWABLE ENERGY CORPORATION LTD.,JAIPUR vs DCIT, CIRCLE-6, JAIPUR, JAIPUR

ITA 386/JPR/2024[2013-14]Status: Disposed25/6/2024AY 2013-14

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

RAJASTHAN RENEWABLE ENERGY CORPORATION LTD.,JAIPUR vs DCIT, CIRCLE-6, JAIPUR, JAIPUR

ITA 385/JPR/2024[2013-14]Status: Disposed25/6/2024AY 2013-14

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SUNIL KUMAR NAYAK,JHUNJHUNU vs CIRCLE (INTERNATIONAL TAXATION), JAIPUR

ITA 148/JPR/2024[2018-19]Status: Disposed25/6/2024AY 2018-19

J.K. JEWELLERS,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR

ITA 100/JPR/2024[2016-17]Status: Disposed25/6/2024AY 2016-17

DR. S. SEETHALAKSHMI (Judicial Member)

NARAIN LAL AGRAWAL,JAIPUR vs DCIT CIRCLE 1 JAIPUR, JAIPUR

ITA 744/JPR/2023[2020-21]Status: Disposed25/6/2024AY 2020-21

SH. SHER SINGH,ALWAR vs ITO, WARD-1(4), ALWAR, ALWAR

ITA 629/JPR/2024[2012-13]Status: Disposed24/6/2024AY 2012-13

SHRI SANDEEP GOSAIN (Judicial Member)

SAJJAD ALI,CHITTORGARH vs DCIT(INTL)- JAIPUR, JAIPUR

ITA 459/JPR/2024[2016-17]Status: Disposed24/6/2024AY 2016-17

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SIYARAM EXPORTS INDIA PRIVATE LIMITED,JAIPUR vs ITO WARD 6(4), JAIPUR, JAIPUR

ITA 189/JPR/2024[2012-13]Status: Disposed24/6/2024AY 2012-13

SHRI SANDEEP GOSAIN (Judicial Member), DR MITHA LAL MEENA (Accountant Member)

PRAKASH SHARMA,JAIPUR vs INCOME TAX OFFICER, ALWAR

ITA 184/JPR/2024[2012-13]Status: Disposed24/6/2024AY 2012-13

SHRI MANISH BORAD (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)

SUVA LAL PAHARIA,JAIPUR vs ITO WARD 6(3), JAIPUR

ITA 157/JPR/2024[2008-09]Status: Disposed24/6/2024AY 2008-09

SHREY ASSOCIATES,JAIPUR vs ACIT, CIRCLE-3, JAIPUR, JAIPUR

ITA 127/JPR/2024[2017-18]Status: Disposed24/6/2024AY 2017-18

DR. M.L. MEENA, AM, SHRI NARINDER KUMAR (Judicial Member)