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ITAT Jaipur Bench

7,649 judgments

RAM GOPAL SAINI,JAIPUR vs ITO WARD 4(2), JAIPUR, JAIPUR

ITA 150/JPR/2024[2011-12]Status: Disposed2/7/2024AY 2011-12

SHRI SANDEEP GOSAIN (Judicial Member)

SHOBHA TOMAR,JAIPUR vs DCIT, C.C.1, JAIPUR , JAIPUR

ITA 373/JPR/2024[A.Y. 2017-18]Status: Disposed1/7/2024

DR. S. SEETHALAKSHMI (Judicial Member)

RAJESH KUMAR MEENA,JAIPUR vs ITO WARD-2(3) JAIPUR, JAIPUR

ITA 319/JPR/2024[2014-15]Status: Disposed1/7/2024AY 2014-15

DR. S. SEETHALAKSHMI (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR vs JAIPUR TELECOM PRIVATE LIMITED, JAIPUR

ITA 31/JPR/2024[2014-15]Status: Disposed1/7/2024AY 2014-15

DR. S. SEETHALAKSHMI (Judicial Member)

AANYA FOUNDATION,KOTA, RAJASTHAN vs CIT EXEMPTION, JAIPUR, RAJASTHAN

ITA 277/JPR/2024[NOT APPLICABLE]Status: Disposed1/7/2024

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

AATMAN FOUNDATION TRUST,JAIPUR vs ITO, WARD 4(2), JAIPUR

ITA 138/JPR/2024[NA]Status: Disposed1/7/2024

SHRI BABA MOHAN RAM KALI KHOLI WALE ,ALWAR vs CIT(TDS), JAIPUR , JAIPUR

ITA 501/JPR/2024[2015-16]Status: Disposed28/6/2024AY 2015-16

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SHREE ASTHAA SANSTHA,JAIPUR vs EXEMPTION WARD-1, JAIPUR

ITA 395/JPR/2024[2022-23]Status: Disposed28/6/2024AY 2022-23

MANOKAMNA SHIKSHA SAMITI,JAIPUR vs ITO WARD 6(1), JAIPUR

ITA 391/JPR/2024[2022-23]Status: Disposed28/6/2024AY 2022-23

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

JAIN MEDICAL AND EDUCATION SOCIETY,JAIPUR vs CIT(E), JAIPUR, JAIPUR

ITA 348/JPR/2024[NA]Status: Disposed28/6/2024

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DIGAMBER JAIN MANDIR SHRI NEMINATH JI SANWALA JI AMER,JAIPUR vs ITO (EXEMPTION), WARD-1, JAIPUR

ITA 337/JPR/2024[2015-16]Status: Disposed28/6/2024AY 2015-16

DR. S. SEETHALAKSHMI (Judicial Member)

DIGAMBER JAIN MANDIR SHRI NEMINATH JI SANWALAJI AMER,JAIPUR vs ITO (EXEMPTION) WARD-1, JAIPUR

ITA 336/JPR/2024[2014-15]Status: Disposed28/6/2024AY 2014-15

DR. S. SEETHALAKSHMI (Judicial Member)

DIGAMBER JAIN MANDIR SHRI NEMINATH JI SANWALAJI AMER,JAIPUR vs ITO (EXEMPTION) WARD-1, JAIPUR

ITA 335/JPR/2024[2008-09]Status: Disposed28/6/2024AY 2008-09

DR. S. SEETHALAKSHMI (Judicial Member)

DIGAMBER JAIN MANDIR SHRI NEMINATH JI SANWALAJI AMER,JAIPUR vs ITO (EXEMPTION) WARD-1, JAIPUR

ITA 334/JPR/2024[2007-08]Status: Disposed28/6/2024AY 2007-08

DR. S. SEETHALAKSHMI (Judicial Member)

POSWAL GRANDIOSE FOUNDATION,JAIPUR vs CIT(E), JAIPUR, JAIPUR

ITA 282/JPR/2024[NA]Status: Disposed28/6/2024

POSWAL GRANDIOSE FOUNDATION,JAIPUR vs CIT(E), JAIPUR, JAIPUR

ITA 281/JPR/2024[NA]Status: Disposed28/6/2024

SMT. BUGLI DEVI,TEHSIL AMER, JHOTWARA, JAIPUR vs ITO, WARD-7(2), JAIPUR, JAIPUR

ITA 278/JPR/2024[2012-13]Status: Disposed28/6/2024AY 2012-13

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MAHESH MORDIA,JAIPUR vs DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR

ITA 106/JPR/2024[2017-18]Status: Disposed28/6/2024AY 2017-18

SHRI SHYAM JAN KALYANARTH MANUSHREE CHARITABLE TRUST,KHATUSHYAMJI vs CIT(EXEMPTION), JAIPUR

ITA 446/JPR/2024[NaN-N]Status: Disposed27/6/2024

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX,EXEMPTIONS,CIRCLE,JAIPUR, JAIPUR vs GLOBAL INSTITUTE OF TECHNOLOGY SOCIETY, JAIPUR RAJASTHAN

ITA 175/JPR/2024[2013-14]Status: Disposed27/6/2024AY 2013-14

SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)