ITAT Jaipur Bench
7,649 judgments
SHREE SHYAM ENTERPRISES,JAIPUR vs DCIT CIRCLE-7, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
TEJENDRA PAL SINGH SAHNI,KOTA vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL RANGE, UDAIPUR, UDAIPUR
Id. CIT(A)-2, Udaipur on 02.07.2019. The order confirming the levy of penalty was passed by ld. CIT(A)-2, Udaipur dated 18.09.2023 u/s 250 of the Income Tax Act, 1961. The order, as per current practice, was not served on the assessee through post. The said order was also uploaded on e-filing portal of the assessee. Accordingly, assessee was required to file an appeal before the Hon'ble ITAT on or before 17.11.2023, being 60 days from the date of receipt of order. However, the present appea
KISAN SEWA SAMITI PHAGI JAIPUR,PANCHWATI MARG vs DCIT CIRCLE 7, LAL KOTHI JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
HARJEET SINGH,JAIPUR vs ITO, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
RAJKUMAR ASNANI,JAIPUR vs ITO WARD 2(2), JAIPUR
SWABHIMAN,DANTARAAMGARH vs CIT(EXEMPTION), JAIPUR, JAIPUR
DR.S.SEETHALAKSHMI (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
GARGI GLOBAL ACADEMY SANSTHAN,SIKAR vs DCIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
VIVEKANDA SHIKSHA SAMITI,PALWAS ROAD, SIKAR vs DCIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR
YASH DAGA ,JAIPUR vs PCIT-I, JAIPUR, JAIPUR
DR. MITHA LAL MEENA, ACCOUNTANT MEMBER SH. NARENDRA KUMAR (Judicial Member)
SHARWAN LAL DUDHAWAL,SIKAR vs ITO WARD NEEMKATHANA BOR AO CPC, NEEMKATHANA
SHRI SANDEEP GOSAIN (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHRI JAMUNADHAR JAI DEVI JOHARI CHARITABLE TRUST,SANGHI FARM vs CIT EXEMPTION, KAILASH HEIGHT
SHRI SANDEEP GOSAIN (Judicial Member)
SHRI JAMUNADHAR JAI DEVI JOHARI CHARITABLE TRUST,SANGHI FARM vs CIT EXEMPTION, KAILASH HEIGHT,
SHRI SANDEEP GOSAIN (Judicial Member)
LOKESH AGARWAL DHARMARTH CHARITABLE TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
RAJASTHAN EXPORT PROMOTION COUNCIL,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
GURUKUL SHIKSHAN SANSTHAN,JAIPUR vs CIT EXEMPTION, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
MADAN LAL JAIN,JAIPUR vs ITO, WARD 4(2), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
GANPAT SINGH PALARIA,AJMER vs ACIT, CIRCLE-2, AJMER
DR. S. SEETHALAKSHMI (Judicial Member)
PARITRUPTI FOUNDATION,JAIPUR vs CIT(E) JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
BLOSSOM,JAIPUR vs CIT (EXEMPTION), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
JITENDRA MADHANI,SHASTRI NAGAR JAIPUR vs ACIT CIRCLE 3 JAIPUR, NCRB STATUE CIRCLE JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
