ITAT Jaipur Bench
7,649 judgments
SH. BODHU RAM SHARMA,JAIPUR vs ITO, WARD-6(5), JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
SH. BRIJ MOHAN SHARMA,JAIPUR vs ITO, WARD-6(5), JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
GOVIND SHARAN RAWAT,JAIPUR vs ASSESSING OFFICER, NFAC, INCOME TAX OFFICER, WARD-1(2), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
MAHESH CHAND SHARMA,BHARATPUR vs ITO, WD 1, BHARATPUR
SHRI SANDEEP GOSAIN (Judicial Member)
DILIP KUMAR PACHORI,PRATAPGARH vs DCIT (CIRCLE) INTL. TAX, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
OAN INDUSTRIES PRIVATE LIMITED,JAIPUR vs ITO, WARD 4(2), JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
RAJ KUMAR KANDOI,JAIPUR vs ACIT CENTRAL CIRCLE 3, JAIPUR, JAIPUR
RAJ MAHNOT,JAIPUR vs ITO WARD 6(1), JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SATISH CHANDRA GUPTA,JAIPUR vs ITO WARD 2(4), JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
PADMA SHANTI TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHRI KHATU SHYAM BUILDERS,JAIPUR vs ACIT CENTRAL CIRCLE 2, JAIPUR, JAIPUR
RAMESHWAR PRASAD SAINI,KOTPUTLI vs ITO WD BEHROR, BEHROR
SHRI SANDEEP GOSAIN (Judicial Member)
KAILASH CHAND GOYAL,SAWAI MADHOPUR vs ADDITIONAL COMMISSIONER OF INCOME TAX, SAWAI MADHOPUR
SHRI SANDEEP GOSAIN (Judicial Member)
PARADISE SARV KALYAN SANSTHAN ,AGARWAL FARM vs CIT EXEMPTION, KAILASH HEIGHT, LAL KOTHI
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR, JM vk;dj vihy la-@ITA No. 401 & 402/JPR/2024 Paradise Sarv Kalyan Sansthan 106/31, Agarwal Farm, Mansarover, Jaipur. cuke Vs. The CIT-Exemption, Jaipur. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: AABTP0551E vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksjls@Assesseeby : Shri Vikash Rajvanshi (C.A.) jktLo dh vksjls@Revenue by: Shri Ajey Malik (CIT) lquokbZ dh rkjh[k@Date of Hearing :10/07/2024 mn?kks"k.kk dh r
PARADISE SARV KALYAN SANSTHAN,AGARWAL FARM vs CIT EXEMPTION, KAILASH HEIGHT, LAL KOTHI
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JHUNJHUNBALAJI MOTORS PVT.LTD.,JHUNJHUNU vs ACIT CIRCLE-JHUNJHUNU, JHUNJHUNU
JHUNJHUNBALJI MOTORS PVT.LTD.,JHUNJHUNU vs ACIT, CIRCLE-JHUNJHUNU, JHUNJHUNU
MAHESH KUMAR SHARMA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
J C HOME TEX,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 7, JAIPUR
KAILASH CHAND SONKHIYA,JAIPUR vs ITO, WARD 5(1), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)