ITAT Jaipur Bench
7,649 judgments
SEVA BHARTI SAMITI,DAUSA vs CIT EXEMPTION, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHANTI DEVI FOUNDATION,JAIPUR vs CIT EXEMPTION, JAIPUR, CIT EXEMPTION, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAJESH PRODUCTS,TONK ,RAJASTHAN vs ACIT, JAIPUR
SRISHTI ASSOCIATES,KOTA, RAJASTHAN vs ACIT, CENTRAL CIRCLE, KOTA, KOTA-RAJASTHAN
VEENA SHARMA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
VEENA SHARMA,JAIPUR vs INCOME TAX OFFICER WARD 7(3), JAIPUR
the Hon'ble Income-tax Appellate Tribunal for the following reason: 3
ACIT, NCRB, STATUE CIRCLE vs BALVIR SINGH TOMAR, ADARSH NAGAR
JAWAHARLAL NEHRU SHEKSHANIK AND SAMAJIK SANSTHAN,JAIPUR vs EXEMPTION WARD 1, JAIPUR
NEERAJ GUPTA,JAIPUR vs DCIT CIRCLE 1, JPR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
BRIGHT SECURITIES PRIVATE LIMITED,JAIPUR vs INCOME TAX OFFICER, JAIPUR
DEEPAK KUMAR SHAH,RAMGANJMANDI vs INCOME TAX OFFICER, KOTA
SHRI SANDEEP GOSAIN (Judicial Member)
SINGHAL BUILDERS,BHARATPUR vs ACIT, CIRCLE, BHARATPUR, BHARATPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHITAL GOUSHALA SAMITI,JHUNJHUNU vs ITO, WARD - 1, JHUNJHUNU, JHUNJHUNU
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAM SINGH THROUGH LEGAL HEIR AJAY SINGH CHAUHAN,ALWAR vs ITO WD1(1), ALWAR, ALWAR
LODHA HOSPITAL AND RESEARCH CENTER ,JAIPUR vs INCOME TAX OFFICER, WD 6(2), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
ABHAY SINGH,ALWAR vs INCOME TAX OFFICER, BHIWADI
HARISH KUMAR GARG,ALWAR vs INCOME TAX OFFICER, WARD-1(1), ALWAR
SHRI SANDEEP GOSAIN (Judicial Member)
ROSHAN SHARMA,JAIPUR vs ITO WD 7(2), JPR, INCOME TAX DEPARTMENT, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
SH. BIMAL PRAKASH AGARWAL,JAIPUR vs ITO, WARD-6(1), JAIPUR, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)
NIKKI PACHISIA,JAIPUR vs INCOME TAX OFFICER, WARD-5(2),, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member)