ITAT Jaipur Bench
7,649 judgments
SUNIL CHABLANI,AJMER, RAJASTHAN vs CIRCLE (INTL TAX), JAIPUR, JAIPUR, RAJASTHAN
SURAJ NARAYAN PAREEK KSHIKSHA SAMITI,PUSHKAR vs CIT EXEMPTIONS, KAILASH HEIGHTS
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
MAHADEV ENCLAVE PVT. LTD.,JAIPUR vs PCIT(CENTRAL), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
RAM RATAN JANGIR,AMER vs INCOME TAX OFFICER, WARD -7(2), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
AJOY SHARMA,JAIPUR vs DCIT CENTRAL CIRCLE-1, JAIPUR, JAIPUR
AJOY SHARMA ,JAIPUR vs DCIT CENTRAL CIRCLE-1, JAIPUR, JAIPUR
AJOY SHARMA ,JAIPUR vs DCIT CENTRAL CIRCLE-1, JAIPUR, JAIPUR
AJOY SHARMA ,JAIPUR vs DCIT CENTRAL CIRCLE-1, JAIPUR, JAIPUR
AJOY SHARMA ,JAIPUR vs DCIT CENTRAL CIRCLE-1, JAIPUR, JAIPUR
SHANTI KUMAR SETHI AND SONS,JAIPUR vs ACIT CIRCLE-1, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
BARODA RAJASTHAN KHESTRIYA GRAMIN BANK,AJMER vs PCIT, UDAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Judicial Member)
SMT. PRIYANKA GUTPA,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member)
RAJU JODHANI,R. K PURAM COLONY, FOY SAGAR vs ITO WARD 1(2), AJMER
DR. S. SEETHALAKSHMI (Judicial Member)
MALI RAM YADAV,SHAHPURA vs ITO, BEHROR
DR. S. SEETHALAKSHMI (Judicial Member)
SURAJ CHARITABLE TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SURAJ CHARITABLE TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PHOOL CHAND MEENA,JAIPUR vs RJN-W-(106)(2), JAIPUR
PHOOL CHAND MEENA,JAIPUR vs RJN-W-(106)(2), JAIPUR
KALYAN MAL SAINI,JAIPUR vs ASSTT. COMMISSIONER OF INCOME TAX, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
GRAVITA INDIA LTD.,JAIPUR vs PCIT-2, JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
