ITAT Jaipur Bench
7,649 judgments
MAHARISHI PARSHURAM VAIDIK SIKSHA SAMITI,ALWAR vs CIT(E), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
MAHARISHI PARSHURAM VAIDIK SIKSHA SAMITI,ALWAR vs CIT(E), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SH. SANJAYA SHARMA,SIKAR vs ITO, WARD-1, SIKAR, SIKAR
DR.S.SEETHALAKSHMI (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SH. SANJAYA SHARMA,SIKAR vs ITO, WARD-1, SIKAR, SIKAR
DR.S.SEETHALAKSHMI (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
BANK OF INDIA,JAIPUR vs ADDL.CIT(TDS), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
BANK OF INDIA,JAIPUR vs ITO TDS-1, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
BANK OF INDIA,JAIPUR vs ITO TDS-1, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
BANK OF INDIA,JAIPUR vs ADDL.CIT(TDS), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
BANK OF INDIA,JAIPUR vs ITO TDS-1, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
INCOME TAX OFFICER, RAWATBHATA ROAD vs BOREKHEDA GRAM SEWA SAHAKARI SAMITI, HEAD OFFICE NEAR DWARKADIS
SHRI SANDEEP GOSAIN (Judicial Member), DR DIPAK P. RIPOTE (Accountant Member)
ASHOK SINGH ,IMLI PHATAK vs DCIT CENTRAL CIRCLE 2 JAIPUR, LIC BUILDING JAIPUR
SHRI BABA BALAKNATH SEVA SANSTHAN,JAIPUR vs THE CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHRI BABA BALAKNATH SEVA SANSTHAN,JAIPUR vs THE CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SINGHANIA UNIVERSITY,JHUNJHUNU vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTION, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAJENDRA AND URSULA JOSHI CHARITABLE TRUST,JAIPUR vs ITO EXEMPTION, WARD-1, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
RAJ KUMAR KANDOI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAJ KUMAR KANDOI ,JAIPUR vs INCOME TAX OFFICER, WARD-4(2), JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SH. MOTI LAL JAIN,ALWAR vs PCIT(CENTRAL), JAIPUR, JAIPUR
PARASMAL JAIN BILASPURIYA (BARJATYA) PARMARTHIK CHARITABLE TRUST (NYAS),TONK vs CIT(EXEMPTION), JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
REENA MATHUR,AJMER vs INCOME TAX OFFICER, AJMER
DR. S. SEETHALAKSHMI (Judicial Member)