ITAT Jaipur Bench
7,649 judgments
GOVINDAM EXPORT,JAIPUR, RAJASTHAN vs DCIT, CIRCLE-1, JPR, JAIPUR, RAJASTHAN
DR. S. SEETHALAKSHMI (Judicial Member)
SARTHAK CONTRACTS PVT LTD,JAIPUR vs ACIT,CIRCLE-5, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MAHENDRA MEHRA,TONK, RAJASTHAN vs INCOME TAX OFFICER, TONK, TONK
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
MAHENDRA MEHRA,TONK vs INCOME TAX OFFICER, TONK, TONK
K L TAMBI AND CO,JAIPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2,, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
G. N. BUILDEV PRIVATE LIMITED,JAIPUR vs INCOME TAX OFFICER, WARD 6(2), NEW CENTRAL REVENUE BUILDING, STATUTE CIRCLE, JAIPUR
SILVER WINGS LIFE SPACES,KOTA vs DCIT CIRCLE-1 KOTA, KOTA
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
OM INFRA LIMITED,JAIPUR RAJASTHAN vs DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR, RAJASTHAN
DR. S. SEETHALAKSHMI (Judicial Member)
DINESH HALDIA,JAIPUR vs DCIT CIRCLE 1, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
SHRI HARSH AGARWAL,JAIPUR vs THE DCIT, JAIPUR
SUMER PRAKASH KHANDAKA,JAIPUR vs ACIT CIRCLE 2, JAIPUR, JAIPUR
UTKARASH SANASTHA,JAIPUR vs THE CIT, EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
CURRENT INFRAPROJECTS PRIVATE LIMITED,BASANT VIHAR vs ACIT, DCIT, CIRCLE-7, JAIPUR , BABA SIDHNATH BAHWAN
VIDHYA ADITI FOUNDATION,VIJAY PATH vs CIT EXEMPTION, KAILASH HEIGHT,
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
VIDHYA ADITI FOUNDATION,VIJAY PATH, MANSAROVAR, JAIPUR vs CIT EXEMPTION, KAILASH HEIGHT,
KALU JAT,AJMER vs ITO, WARD 2(2), AJMER, AJMER
LATE SH. BANWARI LAL SOOTHWAL, THROUGH LEGAL HEIR SH. SHYAM LAL SOOTHWAL,JAIPUR vs ITO, WARD-1(5), JAIPUR, JAIPUR
PREMI BAI UDERANI,AJMER vs ITO, WD-2(1), AJMER
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAJENDRA KUMAR MEENA,GANGAPUR vs ITO WARD-2 SAWAMADHOPUR, GANGAPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
INCOME TAX OFFICER, WARD-6(2), JAIPUR, JAIPUR vs BIRMA DEVI, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)