RATNASAGAR SHARES AND FINANCE COMPANY PRIVATE LTD,JAIPUR vs. INCOME TAX OFFICER, WARD-2(2), JAIPUR
Facts
This document is an order pronounced in the open court on 25/04/2024, concerning ITA No. 659/JP/2023 between Ratnasagar Shares and Finance Company Private Ltd. (Appellant) and ITO, Ward 2(2), Jaipur (Respondent). It is issued by the Judicial Member and Accountant Member of the ITAT, Jaipur.
Held
The document is an order pronouncement, indicating a decision has been made. The specific holding or reasoning is not detailed in this initial page.
Key Issues
The specific issues of the appeal are not detailed in this initial page.
Sections Cited
AI-generated summary — verify with the full judgment below
23 ITA No. 659/JP/2023 Ratnasagar Shares and Finance Company Private Ltd. vs. ITO Order pronounced in the open court on 25/04/2024.
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Tk;iqj@Jaipur fnukad@Dated:- 25/04/2024 *Ganesh Kumar, PS आदेश की प्रतिलिपि अग्रेf’ात@ब्वचल वf जीम वतकमत वितूंतकमक जवरू 1. The Appellant- M/s Ratnasagar Shares and Finance Company P. Ltd., Jaipur izR;FkhZ@ The Respondent- ITO, Ward 2(2), Jaipur 2. vk;dj vk;qDr@ The ld CIT 3. 4. vk;dj vk;qDr¼vihy½@The ld CIT(A) 5. विभागीय प्रतिनिधि] आयकर अपीलीय अधिकरण] जयपुर@क्त्ए प्ज्Aज्ए Jंपचनत 6. xkMZ QkbZy@ Guard File (ITA No. 659/JP/2023) vkns'kkuqlkj@ By order,
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