ITAT Jaipur Bench

7,649 judgments

TEJENDER PAL SINGH SAHNI,KOTA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA

ITA 1147/JPR/2024[2014-15]Status: Disposed10/1/2025AY 2014-15

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

BAJRANG BALL INDUSTRIES PRIVATE LIMITED,JAIPUR vs DCIT, DENTRAL CIRCLE-2,JAIPUR, JAIPUR

ITA 989/JPR/2024[2014-15]Status: Disposed9/1/2025AY 2014-15

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs ZARI SILK (INDIA) PVT. LTD. , NARAYAN SINGH CIRCLE, JAIPUR

ITA 693/JPR/2024[2015-16]Status: Disposed9/1/2025AY 2015-16

ZARI SILK (INDIA) PRIVATE LIMITED,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2,, JAIPUR

ITA 631/JPR/2024[2015-16]Status: Disposed9/1/2025AY 2015-16

GALAXY CONCAB INDIA PRIVATE LIMITED,JAIPUR vs DCIT- CIRCLE-3, JAIPUR

ITA 1042/JPR/2024[2014-15]Status: Disposed9/1/2025AY 2014-15

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

RATIKA KUMBHAT,JAIPUR vs INCOME TAX OFFICER, JAIPUR

ITA 1017/JPR/2024[2015-16]Status: Disposed9/1/2025AY 2015-16

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

INCOME TAX OFFICER , EXEMPTION, WARD, JAIPUR vs RAJASTHAN CRICKET ASSOCIATION , JAIPUR

ITA 927/JPR/2024[2012-13]Status: Disposed8/1/2025AY 2012-13

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

BG PROFESSIONAL EDUCATION SOCIETY,JAIPUR vs CIT EXEMPTION, JAIPUR

ITA 743/JPR/2024[2024-25]Status: Disposed8/1/2025AY 2024-25

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

BG PROFESSIONAL EDUCATION SOCIETY,JAIPUR vs CIT EXEMPTION, JAIPUR

ITA 713/JPR/2024[2024-25]Status: Disposed8/1/2025AY 2024-25

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

AJAY AGARWAL,JAIPUR vs CIT (IT), DELHI-1, CIT(IT) DELHI

ITA 637/JPR/2024[2018-19]Status: Disposed8/1/2025AY 2018-19

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

RAJENDRA AGARWAL,JAIPUR vs DCIT, CENTRAL CIRCLE-1, JAIPUR

ITA 573/JPR/2024[2014-15]Status: Disposed8/1/2025AY 2014-15

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

RAJENDRA AGARWAL,JAIPUR vs DCIT, CENTRAL CIRCLE-1, JAIPUR

ITA 572/JPR/2024[2013-14]Status: Disposed8/1/2025AY 2013-14

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

RAJENDRA AGARWAL,JAIPUR vs ACIT, CENTRAL CIRCLE-1, JAIPUR

ITA 559/JPR/2024[2014-15]Status: Disposed8/1/2025AY 2014-15

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

RAJENDRA AGARWAL,JAIPUR vs ACIT, CENTRAL CIRCLE-1, JAIPUR

ITA 558/JPR/2024[2013-14]Status: Disposed8/1/2025AY 2013-14

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

ARUN BHARDWAJ,DELHI vs ACIT CIRCLE 1 , JAIPUR

ITA 1190/JPR/2024[2010-2011]Status: Disposed8/1/2025AY 2010-2011

DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

SOYALA GRAM SEWA SAHAKARI SAMITI LIMITED,TONK vs ITO, TONK, TONK

ITA 1116/JPR/2024[2015-16]Status: Disposed8/1/2025AY 2015-16

DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

AGRASEN ENGINEERING INDUSTRIES PRIVATE LIMITED,JAIPUR vs NATIONAL E-ASSESSMENT CENTRE, DELHI

ITA 1085/JPR/2024[2018-19]Status: Disposed8/1/2025AY 2018-19

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

KRISHAN DEV VERMA,JAIPUR vs ITO WARD -1(4), JAIPUR, JAIPUR

ITA 432/JPR/2022[2014-15]Status: Disposed8/1/2025AY 2014-15

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

R.K.ELECTRICALS,KOTA vs ITO, WD-2(4), KOTA

ITA 333/JPR/2022[2018-19]Status: Disposed8/1/2025AY 2018-19

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SEWA BHARTI SAMITI AJMER ,AJMER vs THE CIT EXEMPTION, JAIPUR

ITA 748/JPR/2024[NA]Status: Disposed7/1/2025

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)