ITAT Jaipur Bench
7,649 judgments
DHYAWAN VIKAS SANSTHA,JAIPUR vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHREE DHARM FOUNDATION TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SHREE DHARM FOUNDATION TRUST ,JAIPUR vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
MAHINDER SINGH,ALWAR vs ITO, WARD-1(2), ALWAR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ITO,WARD-6(1), JAIPUR, NCRB,STATUE CIRCLE vs POOJA GIDWANI, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
PRADEEP KUMAR LADIWALA,JAIPUR vs DCIT, CENTRAL CIRCLE-1, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं. / ITA Nos.1071 & 1069/JP/2024 निर्धारण वर्ष / Assessment Years : 2017-18 & 2018-19 Pradeep Kumar Ladiwala बनाम CIT(A), 242 Haryana Colony, Barkat Vs. Jaipur-4, Jaipur Nagar, Tonk Phatak, Jaipur स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AARPL 0752 F अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से/Assessee by: None राजस्व की ओर से / Revenue by: Mrs. Anita Rinesh, JCIT-Sr. DR सुनवाई की ता
PRADEEP KUMAR LADIWALA,JAIPUR vs DCIT, CENTRAL CIRCLE-1, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं. / ITA Nos.1071 & 1069/JP/2024 निर्धारण वर्ष / Assessment Years : 2017-18 & 2018-19 Pradeep Kumar Ladiwala बनाम CIT(A), Jaipur-4, Jaipur 242 Haryana Colony, Barkat Vs. Nagar, Tonk Phatak, Jaipur स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AARPL 0752 F अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से/Assessee by: None राजस्व की ओर से / Revenue by: Mrs. Anita Rinesh, JCIT-Sr. DR सुनवाई की ता
SAURYA URJA COMPANY OF RAJASTHAN LIMITED,JAIPUR vs ITO WARD 1(1), JAIPUR, JAIPUR
SANTOSH BHANSALI HUF,JAIPUR vs ITO, WARD 6(1), , JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SANTOSH BHANSALI HUF,JAIPUR vs ITO, WARD 6(1), JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
APJ ABDUL KALAM EDUCATION AND WELFARE TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SHRI MAHRISHI DADHICHI CHHATRAWAS SAMITI,KOTA vs ITO WARD EXEMPTION, KOTA, KOTA
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHRI MAHRISHI DADHICHI CHHATRAWAS SAMITI,KOTA vs ITO WARD EXEPMTION KOTA, KOTA
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं./ITA No. 1451 & 1452/JP/2024 निर्धारण वर्ष / Assessment Year : 2016-17 & 2017-18 | Shri Mahrishi DadhichiChhatrawas Samiti | बनाम | The ITO | Kotri Canal Road | Vs. | Ward - Exemption | Kota – 324 007 (Raj) | | Kota | स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AAMAS 5609 N | अपीलार्थी / Appellant | प्रत्यर्थी / Respondent निर्धारिती की ओरसे / Assessee by : Shri Shrawan Kumar Gupta, Advocate राजस्व की ओरसे
RAJKUMAR ASNANI,JAIPUR vs ITO WARD 1(2) JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
TREHAN SEVA BHARTI CHARITABLE TRUST,ALWAR vs CIT(E), JAIPUR, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
TREHAN SEVA BHARTI CHARITABLE TRUST,ALWAR vs CIT(E), JAIPUR, JAIPUR
VISHWAKARMA SHRAM SEVA NYASH,JAIPUR vs CIT EXEMPTION, KAILASH HEIGHTS
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
VISHWAKARMA SHRAM SEVA NYASH,JAIPUR vs CIT EXEMPTION, KAILASH HEIGHT
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
NAYA SAWERA EK PRAYAS FOUNDATION,JAIPUR vs ITO, WARD 6(2), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
