ITAT Jaipur Bench
7,649 judgments
JITENDRA KUMAR TAHILRAMANI,JAIPUR vs ITO WARD-2, JAIPUR., JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
LADU RAM,TONK vs ITO WARD, TONK, TONK
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR, JM आयकरअपील सं./ITA No. 1242/JPR/2024 निर्धारण वर्ष / Assessment Year: 2012-13 Shri Ladu Ram बनाम The ITO C/o Shri R.S. Poonia, CA Vs. Ward -Tonk D-82-B, Siwad Area, Krishna Marg Tonk Bapu Nagar, Jaipur 302 015 स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AGJPL 0056 G अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओरसे / Assessee by : Shri R.S.Poonia, CA राजस्व की ओरसे /Revenue by: Shri Gautam Singh Choudhary,
DHOOP SINGH,JAIPUR vs ITO WARD - 1(4), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAM BABU JHALANI,JAIPUR vs ITO, WARD 1(4), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RANJIT THAKUR ,JAIPUR vs INCOME TAX OFFICER, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
INCOME TAX OFFICER, BEAWAR vs SANGEETA BAFNA, MEWARI BAZAR BEAWAR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
TEJ SINGH SINSINWAR,JAIPUR vs ITO WARD 1(2), ALWAR
AVINASH DADHICH ,PAL ROAD vs ACIT, CIRCLE(INTL. TAX), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं./ITA No.824/JPR/2024 निर्धारण वर्ष / Assessment Year: 2018-19 Avinash Dadhich A-191 Mansarovar Scheme Pal Road, Jodhpur. बनाम The ACIT, Circle, International Taxation, Jaipur. अपीलार्थी / Appellant प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.:BIFPD2373H निर्धारिती की ओरसे / Assesseeby : Shri Amit Kothari (C.A.) (Th. V.C.) राजस्व की ओरसे / Revenue by: Shri Anup Singh(Addl.CIT) सुनवाई की
HOLIDAY TRIANGLE TRAVEL PRIVATE LIMITED,GURGAON vs INCOME TAX OFFICER, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
KRISHAN DAS MAHESHWARI ,JAIPUR vs DEPUTY COMMISSIONER OF INCOME, CIRCLE-1, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
MUSTAFA KATTHAWALA,KOTA vs DCIT ACIT, CIRCLE-2, KOTA, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM\nआयकर अपील सं./ITA. No. 1156/JPR/2024\nनिर्धारण वर्ष / Assessment Years : 2015-16\nMustafa Katthawala\nProp. Shakti Steels, Near Reliance\nPetrol Pump Jhalawar Road, IPIA\nKota.-324005.\nबनाम | The DCIT/ACIT,\nVs.\nCircle-2,\nKota.\nस्थायी लेखा सं./ जीआईआर सं./PAN/GIR No.: AGPPK5043C\nअपीलार्थी / Appellant\nप्रत्यर्थी / Respondent\nनिर्धारिती की ओर से / Assessee by :Shri Devang Gargieya, Adv.\nराजस्व की ओर से / Reven
MOHAN LAL CHOUDHARY,JAIPUR vs ACIT CIRCLE-4, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MADAN LAL CHOUDHARY,JAIPUR vs ITO-7(1), JAIPUR
SABOO INDUSTRIES,JAIPUR vs INCOME TAX DEPARTMENT, CIRCLE- 1, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
OMPRAKASH,DHOLPUR vs ITO WARD 4 BHARATPUR, BHARATPUR
OMPRAKASH,DHOLPUR vs INCOME TAX OFFICER WARD-4 BHARATPUR, BHARATPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SHRIKANT SINGHANIA,JAIPUR, RAJASTHAN vs ACIT, CENTRAL CIRCLE-4, JPR, JAIPUR, RAJASTHAN
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SINGODWALA WAREHOUSING AND LOGISTICS PRIVATE LIMITED,JAIPUR vs ITO WD 6(4), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
ANIL SHARMA, JAIPUR,JAIPUR vs ITO, WARD-1(3), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ANIL SHARMA, JAIPUR,JAIPUR vs INCOME TAX OFFICER, WARD- 1(3), JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
