SEWA BHARTI SAMITI AJMER ,AJMER vs. THE CIT EXEMPTION, JAIPUR

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ITA 748/JPR/2024Status: DisposedITAT Jaipur07 January 2025Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)2 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal allowed the assessee to withdraw the appeal. Consequently, the appeal filed by the assessee was dismissed as withdrawn.

What were the facts?

The assessee filed an appeal before the ITAT against an order related to Section 80G of the Income Tax Act. During the hearing, the assessee's authorized representative requested to withdraw the appeal.

What were the issues?

The primary issue was the assessee's request to withdraw their appeal against an order concerning Section 80G benefits.

Which sections of the Income-tax Act were involved?

Section 80G

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, JAIPUR BENCHES,”A” JAIPUR

Before: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 748/JPR/2024

Hearing: 16/10/2024

ORDER PER: DR. S. SEETHALAKSHMI, J.M. This appeal filed by the assessee is directed against order of the ld. CIT(E), Jaipur dated 30-04-2024 in the matter of Section 80G of the Income Tax Act, 1961. 2. At the outset of the hearing, the ld. AR of the assessee has prayed for withdrawal of this appeal for which the ld.DR has no objection. Hence, we allow to withdraw the appeal.

SEWA BHARTI SAMITI, AJMER VS CIT (EXEMPTION), JAIPUR 3. In the result, the appeal of the assessee is dismissed as withdrawn. Order pronounced in the Open Court on 07 -01-2025.

Sd/- Sd/- ¼jkBksM deys'kt;UrHkkbZ ½ ¼MkWa-,l-lhrky{eh½ (RATHOD KAMLESH JAYANTBHAI) (Dr. S. Seethalakshmi) ys[kk lnL; @Accountant Member U;kf;dlnL;@Judicial Member Tk;iqj@Jaipur fnukad@Dated:- 07/01/2025 *Mishra आदेश की प्रतिलिपिअग्रेf’ात@ब्वचल वf जीम वतकमत वितूंतकमक जवरू The Appellant- Sewa Bharti Samiti, Ajmer 1. 2. izR;FkhZ@ The Respondent- The ld. CIT(E), Jaipur 3. vk;djvk;qDr@ The ld CIT 4. विभागीय प्रतिनिधि] आयकरअपीलीय अधिकरण] जयपुर@क्त्ए प्ज्Aज्ए Jंपचनत 5. xkMZQkbZy@ Guard File (ITA No. 748/JPR/2024) vkns'kkuqlkj@ By order,

सहायकपंजीकार@Aेेजज. त्महपेजतंत

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