ITAT Jaipur Bench

7,649 judgments

SEWA BHARTI SAMITI AJMER ,AJMER vs THE CIT EXEMPTION, JAIPUR

ITA 747/JPR/2024[NA]Status: Disposed7/1/2025

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

STATE BANK OF INDIA,NEHRU PALACE, TONK ROAD vs ACIT, DCIT-TDS, JAIPUR

ITA 728/JPR/2024[2014-15]Status: Disposed7/1/2025AY 2014-15

DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

KISHORE SINGH SHEKHAWAT,BJS COLONY JODHPUR vs ITO, WD-1(1), JAIPUR

ITA 230/JPR/2024[2014-2015]Status: Disposed7/1/2025AY 2014-2015

DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

AJAY DATA,ALWAR vs ASSTT. COMMISSIONER OF INCOME - TAX, CENTRAL, ALWAR

ITA 1183/JPR/2024[2016-17]Status: Disposed7/1/2025AY 2016-17

DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

INCOME TAX OFFICER, JAIPUR vs DEEPAK KUMAR NARYANI, JAIPUR

ITA 171/JPR/2024[2017-18]Status: Disposed6/1/2025AY 2017-18

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

VGU-TECHNOLOGY BUSINESS INCUBATOR TRUST,JAIPUR vs CIT EXEMPTION JAIPUR, JAIPUR

ITA 799/JPR/2024[2024-2025]Status: Disposed3/1/2025AY 2024-2025

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SATISH KUMAR GUPTA ,JAIPUR vs INCOMETAX OFFICER TDS , JAIPUR

ITA 1043/JPR/2024[2012-13]Status: Disposed3/1/2025AY 2012-13

DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

SOURABH AGROTECH PRIVATE LIMITED ,ALWAR vs DCIT, CENTRAL CIRCLE, ALWAR

ITA 712/JPR/2024[2012-13]Status: Disposed2/1/2025AY 2012-13

DR. S. SEETHALAKSHMI (Judicial Member)

SAURABH AGROTECH PRIVATE LIMITED,ALWAR vs DCIT, CENTRAL CIRCLE, ALWAR

ITA 711/JPR/2024[2010-11]Status: Disposed2/1/2025AY 2010-11

DR. S. SEETHALAKSHMI (Judicial Member)

DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs HARSH STOCK PORTFOLIO PVT. LTD., JAIPUR

ITA 1084/JPR/2024[2011]Status: Disposed2/1/2025

DR. S. SEETHALAKSHMI (Judicial Member)

VAIBHAV SINGH,JAIPUR vs ITO 1(2), JAIPUR

ITA 1081/JPR/2024[AY2022-23]Status: Disposed2/1/2025

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

INDER KUMAR VASWANI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR

ITA 998/JPR/2024[2018-19]Status: Disposed1/1/2025AY 2018-19

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAJESH CHOUDHARY,GURGAON vs ACIT CENTRAL CIRCLE, ALWAR, ALWAR

ITA 597/JPR/2024[2019-20]Status: Disposed1/1/2025AY 2019-20

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SUKH LAL RATHI CHARITABLE TRUST ,JAIPUR vs CIT(E), JAIPUR, JAIPUR

ITA 1058/JPR/2024[NA]Status: Disposed1/1/2025

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SITA RAM SAINI,CHOMU, JAIPUR vs ITO WARD 7(3), JAIPUR

ITA 710/JPR/2023[2014-15]Status: Disposed1/1/2025AY 2014-15

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI SUDHIR PAREEK (Judicial Member)

BARMER LIGNITE MINING CO. LTD.,C-SCHEME, JAIPUR vs DCIT, CIRCLE-6, , JAIPUR

ITA 459/JPR/2023[2014-15]Status: Disposed1/1/2025AY 2014-15

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

BARMER LIGNITE MINING CO. LTD.,C-SCHEME, JAIPUR vs DCIT, CIRCLE-6,, JAIPUR

ITA 458/JPR/2023[2013-14]Status: Disposed1/1/2025AY 2013-14

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

BARMER LIGNITE MINING CO. LTD.,C-SCHEME, JAIPUR vs DCIT, CIRCLE-6, , JAIPUR

ITA 457/JPR/2023[2012-13]Status: Disposed1/1/2025AY 2012-13

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

SHRI SATISH CHANDRA KATTA,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR

ITA 438/JPR/2018[2012-13]Status: Disposed31/12/2024AY 2012-13

DINESH KUMAR CHAURASIA,TONK vs ACIT CEN CIR 3, JAIPUR, JPR

ITA 420/JPR/2024[2013-14]Status: Disposed30/12/2024AY 2013-14

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)