← All Benches
ITAT Jabalpur Bench
969 judgments
SMT.MASNISH DEVI KEWLANI,KATNI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JABALPUR
ITA 8/JAB/2020[2011-12]Status: Disposed29/6/2021AY 2011-12
SMT.JYOTI KEWLANI,KATNI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JABALPUR
ITA 7/JAB/2020[2011-12]Status: Disposed29/6/2021AY 2011-12
SHRI SANDEEP KUMAR KEWLANI,KATNI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JABALPUR
ITA 6/JAB/2020[2011-12]Status: Disposed29/6/2021AY 2011-12
SHRI MAHESH KEWLANI,KATNI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JABALPUR
ITA 5/JAB/2020[2011-12]Status: Disposed29/6/2021AY 2011-12
SHRI ANIL KUMAR KEWLANI,KATNI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JABALPUR
ITA 4/JAB/2020[2011-12]Status: Disposed29/6/2021AY 2011-12
SHRI DEVRAJ KEWLANI,KATNI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JABALPUR
ITA 11/JAB/2020[2011-12]Status: Disposed29/6/2021AY 2011-12
SHRI ARVIND KEWLANI,KATNI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JABALPUR
ITA 10/JAB/2020[2011-12]Status: Disposed29/6/2021AY 2011-12
SHRI KULDEEP BADAL,TIKAMGARH vs INCOME TAX OFFICER, TIKAMGARH
ITA 78/JAB/2019[2016-17]Status: Disposed28/6/2021AY 2016-17
M/S GOEL & GOEL,ITARSI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- ITARSI, ITARSI
ITA 74/JAB/2019[2007-08]Status: Disposed28/6/2021AY 2007-08
M/S.MALVIYA JEWELLERS,ITARSI vs INCOME TAX OFFICER WARD-1, ITARSI
ITA 242/JAB/2018[2013-14]Status: Disposed25/6/2021AY 2013-14
M/S.MALVIYA JEWELLERS,ITARSI vs INCOME TAX OFFICER WARD-1, ITARSI
ITA 241/JAB/2018[2012-13]Status: Disposed25/6/2021AY 2012-13
SMT.DIVYA DIXIT,JABALPUR vs INCOME TAX OFFICER WARD 2(2), JABALPUR
ITA 84/JAB/2019[2013-14]Status: Disposed23/6/2021AY 2013-14
NARENDRA KUMAR GUPTA,REWA vs INCOME TAX OFFICER WARD -1, REWA
ITA 13/JAB/2020[2015-16]Status: Disposed22/6/2021AY 2015-16
NARENDRA KUMAR GUPTA,REWA vs INCOME TAX OFFICER WARD -1, REWA
ITA 79/JAB/2019[2015-16]Status: Disposed22/6/2021AY 2015-16
M/S. SETH B.N. AGARWAL & CO.,BETUL vs INCOME TAX OFFICER, BETUL
ITA 3/JAB/2019[2013-14]Status: Disposed22/6/2021AY 2013-14
SMT. RAKHI JAIN,DAMOH vs INCOME TAX OFFICER, DAMOH
ITA 150/JAB/2018[2011-12]Status: Disposed21/6/2021AY 2011-12
SHRI JITENDRA KUMAR ANAND PROP. M/S ANAND CANE DECOR, 1249, NAPIER TOWN,JABALPUR vs INCOME TAX OFFICER, WARD2(1), JABALPUR
ITA 51/JAB/2017[2010-11]Status: Disposed15/6/2021AY 2010-11
SHRI SATYAPAL LUTHRA,SEONI vs INCOME TAX OFFICER WARD, SEONI
ITA 189/JAB/2018[2010-11]Status: Disposed14/6/2021AY 2010-11
SHRI SATYAPAL LUTHRA,SEONI vs INCOME TAX OFFICER WARD, SEONI
ITA 188/JAB/2018[2010-11]Status: Disposed14/6/2021AY 2010-11
SMT.SOMSHREE JAIN,JABALPUR vs PR.COMMISSIONER OF INCOME TAX-1, JABALPUR
ITA 20/JAB/2019[2014-15]Status: Disposed15/2/2021AY 2014-15
