← All Benches
ITAT Jabalpur Bench
969 judgments
M/S DIAMOND CEMENT vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 17/JAB/2016[2012-13]Status: Disposed29/9/2021AY 2012-13
M/S DIAMOND CEMENT vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 16/JAB/2016[2011-12]Status: Disposed29/9/2021AY 2011-12
M/S DIAMOND CEMENT vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 15/JAB/2016[2010-11]Status: Disposed29/9/2021AY 2010-11
M/S.ANUSHRI ENGINEERING,JABALPUR vs INCOME TAX OFFICER WARD 2(1), JABALPUR
ITA 6/JAB/2018[2006-07]Status: Disposed27/9/2021AY 2006-07
M/S ANUSHREE ENGINEERING,JABALPUR vs INCOME TAX OFFICER, JABALPUR
ITA 153/JAB/2013[2006-07]Status: Disposed27/9/2021AY 2006-07
INCOME TAX OFFICER, WARD-1, REWA vs SHRI NARAYAN MISHRA, REWA
ITA 40/JAB/2020[2013-14]Status: Disposed30/8/2021AY 2013-14
SHRI ARUN KUMAR JAIN,JABALPUR vs INCOME TAX OFFICER WARD 2(1), JABALPUR
ITA 50/JAB/2017[2009-10]Status: Disposed9/8/2021AY 2009-10
M/S. BHAGWANDAS SHOBHALAL JAIN TOBACCO PRODUCTS PVT. LTD.,JABALPUR vs ADDITONAL COMMISSIONER OF INCOME TAX RANGE-1, JABALPUR
ITA 3/JAB/2015[2006-07]Status: Disposed3/8/2021AY 2006-07
STATE BANK OF INDIA,BRANCH-MAHAR REGIMENTAL CENTRE,SAGAR vs DEPUTY COMMISSIONER OF INCOME TAX (CPC),TDS, GHAZIABAD
ITA 87/JAB/2018[2014-15]Status: Disposed22/7/2021AY 2014-15
STATE BANK OF INDIA,BRANCH-MAHAR REGIMENTAL CENTRE,SAGAR vs DEPUTY COMMISSIONER OF INCOME TAX (CPC),TDS, GHAZIABAD
ITA 86/JAB/2018[2013-14]Status: Disposed22/7/2021AY 2013-14
STATE BANK OF INDIA,BRANCH-GANESHGANJ,SHAHPUR,SAGAR vs DEPUTY COMMISSIONER OF INCOME TAX (CPC),TDS, GHAZIABAD
ITA 85/JAB/2018[2014-15]Status: Disposed22/7/2021AY 2014-15
STATE BANK OF INDIA,BRANCH-GANESHGANJ,SHAHPUR,SAGAR vs DEPUTY COMMISSIONER OF INCOME TAX (CPC),TDS, GHAZIABAD
ITA 84/JAB/2018[2013-14]Status: Disposed22/7/2021AY 2013-14
STATE BANK OF INDIA,BRANCH-BANDRI,SAGAR vs DEPUTY COMMISSIONER OF INCOME TAX (CPC),TDS, GHAZIABAD
ITA 83/JAB/2018[2015-16]Status: Disposed22/7/2021AY 2015-16
STATE BANK OF INDIA,BRANCH-BANDRI,SAGAR vs DEPUTY COMMISSIONER OF INCOME TAX (CPC),TDS, GHAZIABAD
ITA 82/JAB/2018[2014-15]Status: Disposed22/7/2021AY 2014-15
STATE BANK OF INDIA,BRANCH-BANDRI,SAGAR vs DEPUTY COMMISSIONER OF INCOME TAX (CPC),TDS, GHAZIABAD
ITA 81/JAB/2018[2013-14]Status: Disposed22/7/2021AY 2013-14
STATE BANK OF INDIA UNIVERSITY BRANCH,SAGAR vs DEPUTY COMMISSIONER OF INCOME TAX (CPC), TDS, GHAZIABAD
ITA 58/JAB/2018[2013-14]Status: Disposed22/7/2021AY 2013-14
STATE BANK OF INDIA MAIN BRANCH,SAGAR vs DEPUTY COMMISSIONER OF INCOME TAX (CPC), TDS, GHAZIABAD
ITA 57/JAB/2018[2013-14]Status: Disposed22/7/2021AY 2013-14
SHRI PRINCE RAI,DAMOH vs INCOME TAX OFFICER, DAMOH
ITA 145/JAB/2018[2009-10]Status: Disposed22/7/2021AY 2009-10
NEEL KUMAR JAIN,TIKAMGARH vs I T O WARD DISTRICT TIKAMGARH, TIKAMGARH
ITA 64/JAB/2019[2009-10]Status: Disposed13/7/2021AY 2009-10
SMT.SHARDA DEVI KEWLANI,KATNI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JABALPUR
ITA 9/JAB/2020[2011-12]Status: Disposed29/6/2021AY 2011-12