← All Benches
ITAT Jabalpur Bench
969 judgments
INCOME TAX OFFICER vs SMT. RUKHSHANA DADACHANJI,
ITA 218/JAB/2016[2012-13]Status: Disposed3/2/2022AY 2012-13
SKYLINE AGRO PVT. LTD. vs INCOME TAX OFFICER(TDS)-1,
ITA 237/JAB/2015[2013-14]Status: Disposed2/2/2022AY 2013-14
SKYLINE AGRO PVT. LTD. vs INCOME TAX OFFICER(TDS)-1,
ITA 236/JAB/2015[2012-13]Status: Disposed2/2/2022AY 2012-13
SKYLINE AGRO PVT. LTD. vs INCOME TAX OFFICER(TDS)-1,
ITA 235/JAB/2015[2011-12]Status: Disposed2/2/2022AY 2011-12
SMT. SANGITA JAIN, LEGAL HEIROF LATE SUNIL KR.JAIN,JABALPUR vs INCOME TAX OFFICER, JABALPUR
ITA 148/JAB/2013[2004-2005]Status: Disposed31/1/2022AY 2004-2005
SMT. SANGITA JAIN, LEGAL REPRESENTATIVE OF LATE SUNIL KUMAR JAIN,JABALPUR vs INCOME TAX OFFICER, JABALPUR
ITA 147/JAB/2013[2003-2004]Status: Disposed31/1/2022AY 2003-2004
M/S VED PRAKASH RAMNIWAS WARD-1, KHANDAWA, BUHANA JHUNJHUNUN, RAJASTHAN-333502,BUHANA vs COMMISSIONER OF INCOME TAX(APPEALS), NATIONAL FACELESS APPEAL CENTRE DELHI, JABALPUR
ITA 3/JAB/2022[2016-17]Status: Disposed28/1/2022AY 2016-17
NAGENDRA SHRIVASTAVA,GWALIOR vs JURISDICTIONAL ASSESSING OFFICER WARD 2(5), JABALPUR
ITA 53/JAB/2021[F.Y. 2012-13 ]Status: Disposed19/1/2022
M/S NATIONAL HOSPITAL,JABALPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 48/JAB/2021[F.Y.2017-18]Status: Disposed20/12/2021
M/S NATIONAL HOSPITAL,JABALPUR vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 47/JAB/2021[2018-19]Status: Disposed20/12/2021AY 2018-19
M\S NATIONAL HOSPITAL,JABALPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC BANGALORE
ITA 46/JAB/2021[2019-20]Status: Disposed20/12/2021AY 2019-20
BROMIDE CHEMICAL INDUSTRIES,JABALPUR vs DY . COMMISSIONER OF INCOME TAX, JABALPUR
ITA 39/JAB/2021[2018-19]Status: Disposed20/12/2021AY 2018-19
OMEGA HOSPITAL AND BLOOD BANK,JABALPUR vs DEPUTY COMMISSIONER OF INCOME TAX CPC, JABALPUR
ITA 36/JAB/2021[2018-19]Status: Disposed20/12/2021AY 2018-19
NIKHIL MOHINE,PARASIA vs COMMISSIONER OF INCOME TAX (APPEALS), JABALPUR
ITA 38/JAB/2021[2019-20]Status: Disposed18/11/2021AY 2019-20
NIKHIL MOHINE,CHHINDWARA vs DCIT, CPC, BENGULURU
ITA 37/JAB/2021[2018-19]Status: Disposed18/11/2021AY 2018-19
SHRI GOVIND RATHI, PROP. GOVIND DALL MILL,HOSHANGABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE ITARSI, ITARSI
ITA 4/JAB/2019[2012-13]Status: Disposed22/10/2021AY 2012-13
SHRI GOPAL AGRAWAL HUF,BETUL vs INCOME TAX OFFICER WARD BETUL, BETUL
ITA 255/JAB/2018[2013-14]Status: Disposed22/10/2021AY 2013-14
VARSMA ENGINEERS GROUP,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), JABALPUR
ITA 224/JAB/2018[2008-09]Status: Disposed22/10/2021AY 2008-09
M/S.ASIT DIXIT,JABALPUR vs INCOME TAX OFFICER WARD2(2), JABALPUR
ITA 19/JAB/2020[2005-06]Status: Disposed7/10/2021AY 2005-06
M/S BINDRA WAREHOUSING CORPORATION vs INCOME TAX OFFICER WARD 1(1),
ITA 153/JAB/2016[2008-09]Status: Disposed30/9/2021AY 2008-09
