← All Benches
ITAT Jabalpur Bench
969 judgments
SHRI ASHISH KUMAR SONI,KATNI vs PR. COMMISSIONER OF INCOME TAX -2, JABALPUR
ITA 29/JAB/2019[2014-15]Status: Disposed23/2/2022AY 2014-15
SHRI ASHOK JAIN,REWA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE SATNA, SATNA
ITA 257/JAB/2018[2015-16]Status: Disposed23/2/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1), JABALPUR vs MADHYA PRADESH POWER GENERATING CO. LTD., JABALPUR
ITA 251/JAB/2018[2008-09]Status: Disposed23/2/2022AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE SATNA, SATNA vs SHRI ASHOK JAIN, REWA
ITA 249/JAB/2018[2015-16]Status: Disposed23/2/2022AY 2015-16
SMT. SEEMA TIWARI,CHHINDWARA vs INCOME TAX OFFICER, WARD-1, CHHINDWARA
ITA 77/JAB/2019[2015-16]Status: Disposed17/2/2022AY 2015-16
MADHUR SHIVAM AGROPARK vs PR. COMMISSIONER OF INCOME TAX-1,
ITA 16/JAB/2017[2012-13]Status: Disposed17/2/2022AY 2012-13
SURAJ SINGH,SIDHI vs INCOME TAX OFFICER, REWA
ITA 61/JAB/2021[2010-11]Status: Disposed16/2/2022AY 2010-11
SURAJ SINGH,SIDHI vs INCOME TAX OFFICER, REWA
ITA 60/JAB/2021[2010-11]Status: Disposed16/2/2022AY 2010-11
AVNISH KUMAR GUPTA,SIDHI vs INCOME TAX OFFICER WARD-2, REWA, REWA
ITA 56/JAB/2021[2009-10]Status: Disposed16/2/2022AY 2009-10
AVNISH KUMAR GUPTA,SIDHI vs INCOME TAX OFFICER, REWA
ITA 54/JAB/2021[2009-10]Status: Disposed16/2/2022AY 2009-10
SHRI GOPAL KRISHNA CHANDAK,CHHINDWARA vs INCOME TAX OFFICER WARD-1, CHHINDWARA
ITA 40/JAB/2019[2014-15]Status: Disposed16/2/2022AY 2014-15
SHRI SACHANAND TIRTHANI,JABALPUR vs PR.COMMISSIONER OF INCOME TAX-2, JABALPUR
ITA 27/JAB/2019[2014-15]Status: Disposed16/2/2022AY 2014-15
SHRI BHASKAR BHATTACHARYA (HUF),SATNA vs INCOME TAX OFFICER, WARD-2, SATNA
ITA 238/JAB/2018[2009-10]Status: Disposed16/2/2022AY 2009-10
SMT. PRATIBHA BAGHEL,SEONI vs INCOME TAX OFFICER, SEONI
ITA 235/JAB/2018[2013-14]Status: Disposed16/2/2022AY 2013-14
M/S CITY HOSPITAL AND RESEARCH CENTRE PVT, LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1),
ITA 93/JAB/2016[2010-11]Status: Disposed16/2/2022AY 2010-11
M/S AMBIKA TRANSPORT CO. vs INCOME TAX OFFICER,
ITA 188/JAB/2013[2003-04]Status: Disposed16/2/2022AY 2003-04
M/S AMBIKA TRANSPORT CO. vs INCOME TAX OFFICER,
ITA 187/JAB/2013[2002-03]Status: Disposed16/2/2022AY 2002-03
PRIYANKA MEHATA,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1), JABALPUR
ITA 93/JAB/2018[2015-16]Status: Disposed8/2/2022AY 2015-16
M/S CITY HOSPITAL AND RESEARCH CENTRE PVT, LTD.,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR
ITA 43/JAB/2018[2013-14]Status: Disposed8/2/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1) vs OM PRAKASH AGRAWAL (HUF), JABALPUR
ITA 30/JAB/2016[2011-12]Status: Disposed3/2/2022AY 2011-12
