← All Benches
ITAT Jabalpur Bench
969 judgments
INCOME TAX OFFICER WARD- SEONI, SEONI vs JILA SAHKARI KENDRIYA BANK MARYADIT, SEONI
ITA 99/JAB/2018[2013-14]Status: Disposed20/4/2022AY 2013-14
INCOME TAX OFFICER WARD- SEONI, SEONI vs JILA SAHKARI KENDRIYA BANK MARYADIT, SEONI
ITA 97/JAB/2018[2009-10]Status: Disposed20/4/2022AY 2009-10
INCOME TAX OFFICER WARD- SEONI, SEONI vs JILA SAHKARI KENDRIYA BANK MARYADIT, SEONI
ITA 100/JAB/2018[2014-15]Status: Disposed20/4/2022AY 2014-15
DIVYA JYOTI SHIKSHA SAMITI,SAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL
ITA 15/JAB/2019[N.A]Status: Disposed8/4/2022
SMT. ANURADHA UPADHYAY,JABALPUR vs INCOME TAX OFFICER WARD 2(5),
ITA 22/JAB/2017[2012-13]Status: Disposed8/4/2022AY 2012-13
SURESH UPADHYAY AND SONS,JABALPUR vs INCOME TAX OFFICER WARD 2(5),
ITA 21/JAB/2017[2012-13]Status: Disposed8/4/2022AY 2012-13
SURESH UPADHYAY AND SONS,JABALPUR vs INCOME TAX OFFICER WARD 2(5),
ITA 20/JAB/2017[2011-12]Status: Disposed8/4/2022AY 2011-12
SURESH UPADHYAY AND SONS,JABALPUR vs INCOME TAX OFFICER WARD 2(5),
ITA 19/JAB/2017[2010-11]Status: Disposed8/4/2022AY 2010-11
M/S A R TRANSPORT,SATNA vs ASSISTANT DIRECTOR OF INCOME TAX, WARD 2 SATNA.CENTRAL PROCESSING CENTRE,BANGALORE, KARNAATAKA
ITA 7/JAB/2022[2019-20]Status: Disposed7/4/2022AY 2019-20
GUJRAL HOTELS PRIVATE LIMITED,JABALPUR vs DCIT, CIRCLE 2(1) JABALPUR, JABALPUR
ITA 18/JAB/2022[2018-19]Status: Disposed7/4/2022AY 2018-19
JASUJA ENTERPRISES PVT.LTD,JABALPUR vs ADIT, CPC, BENGALURU
ITA 62/JAB/2021[2019-20]Status: Disposed7/4/2022AY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE, CHHINDWARA vs SHRI ALOK RAJPUT, CHHINDWARA
ITA 56/JAB/2019[2015-16]Status: Disposed7/4/2022AY 2015-16
RUCHI MAHILA MANDAL,CHHATARPUR vs INCOME TAX OFFICER, CHHATARPUR
ITA 194/JAB/2018[2010-11]Status: Disposed7/4/2022AY 2010-11
BIRLA CABLE LIMITED,REWA vs ACIT,CPC-TDS, BHOPAL
ITA 5/JAB/2022[2016-17]Status: Disposed30/3/2022AY 2016-17
INCOME TAX OFFICER, WARD-2 (3), JABALPUR vs SHRI VINOD KUMAR CHATE, JABALPUR
ITA 134/JAB/2018[2012-13]Status: Disposed30/3/2022AY 2012-13
SHRI VINOD KUMAR CHATE,JABALPUR vs COMMISSIONER OF INCOME TAX-2, JABALPUR
ITA 60/JAB/2017[2012-13]Status: Disposed30/3/2022AY 2012-13
WAIDHAN ENGINEERING &INDUSTRIES PVT . LTD WAIDHAN,SINGRAULI vs DY. COMMISSIONER OF INCOME TAX, CPC BANGALURU, BENGALURU
ITA 41/JAB/2021[2019-20]Status: Disposed7/3/2022AY 2019-20
WAIDHAN ENGINEERING &INDUSTRIES,SINGRAULI vs DY. COMMISSIONER OF INCOME TAX, CPC BENGALURU, BENGALURU
ITA 40/JAB/2021[2018-19]Status: Disposed7/3/2022AY 2018-19
ANKITA MISHRA,JABALPUR vs INCOME TAX OFFICER WARD 2(5),
ITA 18/JAB/2017[2012-13]Status: Heard25/2/2022AY 2012-13
YUVIKA ALLOYS,JABALPUR vs INCOME TAX OFFICER WARD 1(1), JABALPUR
ITA 4/JAB/2022[2016-17]Status: Disposed23/2/2022AY 2016-17